Supreme Court22 Jan 1997Disposed Of

Angoori Devi (Smt) Vs State of U.P. and Others

Supreme Court Of India · AIR 1997 SC 875 : (1997) AIRSCW 753 : (1997) 2 JT 88 : (1997) 1 SCALE 447 : (1997) 2 SCC 434 : (1997) 1 Supreme 647

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4(9)
Supreme Court22 Jan 1997Allowed

Brahmdeo Chaudhary, Adv. Vs Rishikesh Prasad Jaiswal and another

Supreme Court Of India · AIR 1997 SC 856 : (1997) 1 JT 641 : (1997) 2 LW 266 : (1997) 2 MLJ 128 : (1997) MPLJ 487 : (1997) 1 MPLJ 487 : (1997) 2 RLW 256 : (1997) 1 SCALE 437 : (1997) 3 SCC 694 : (1997) 1 SCR 463

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 105Constitution of India, 1950 — Article 136
Supreme Court22 Jan 1997Allowed

Income Tax Officer, Jodhpur Vs Purushottam Das Bangur and another

Supreme Court Of India · AIR 1997 SC 1372 : (1997) AIRSCW 1486 : (1997) 224 ITR 362 : (1997) 2 JT 419 : (1997) 2 RLW 287 : (1997) 2 SCALE 16 : (1997) 3 SCC 253 : (1997) 1 SCR 480 : (1997) 3 Supreme 142

Income Tax Act, 1961 — Section 147, 148, 149, 150, 151Wealth Tax Act, 1957 — Section 17