Supreme Court10 May 1996Allowed

Ashok V. David Vs Union of India and others

Supreme Court Of India · (1996) 4 AD 615 : AIR 1996 SC 2165 : (1996) 6 JT 157 : (1996) 4 SCALE 588 : (1996) 9 SCC 67 : (1996) 2 SCR 723 Supp : (1996) 2 SLJ 1

Mysore Government Servants (Probation) Rules, 1957 — Rule 5, 9
Supreme Court10 May 1996Dismissed

A. Trehan Vs M/s. Associated Electrical Agencies and another

Supreme Court Of India · (1996) 2 ACC 53 : (1996) ACJ 853 : (1996) 5 AD 6 : AIR 1996 SC 1990 : (1996) 74 FLR 1886 : (1996) 5 JT 648 : (1996) LabIC 1723 : (1996) 2 LLJ 721 : (1996) 2 MhLj 555 : (1997) 1 MLJ 27 : (1996) 114 PLR 633 : (1996) 4 SCALE 469 : (1996) 4 SCC 255 : (1996) 2

Constitution of India, 1950 — Article 14Employees State Insurance (Central) Rules, 1950 — Rule 57, 58, 60, 61Employees State Insurance Act, 1948 — Section 2(9), 22(2), 46, 53
Supreme Court10 May 1996Allowed

Poonam Verma Vs Ashwin Patel and others

Supreme Court Of India · (1996) 2 AD 634 : AIR 1996 SC 2111 : (1996) 4 ALT 18 : (1996) 2 BLJR 1064 : (1996) 3 GLR 342 : (1996) 5 JT 1 : (1996) 4 SCALE 364 : (1996) 4 SCC 332 : (1996) 2 SCR 671 Supp

Bombay Homoeopathic Practitioners Act, 1959 — Section 20, 23, 25, 28Evidence Act, 1872 — Section 45Indian Medical Council Act, 1956 — Section 15(3)
Supreme Court10 May 1996Dismissed

Kimti Lal Sethi Vs Lt. Governor of National Capital Territory of Delhi and others

Supreme Court Of India · (1996) 20 ACR 693 : AIR 1996 SC 3341 : (1996) 1 ALD(Cri) 962 : (1996) 2 ALT(Cri) 323 : (1996) CriLJ 3195 : (1996) 2 Crimes 225 : (1997) 57 ECC 52 : (1996) 5 JT 98 : (1996) 4 SCALE 352 : (1996) 4 SCC 464

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 32Customs Act, 1962 — Section 108
Supreme Court10 May 1996Dismissed

K.V. Krishnamani Vs Lalit Kala Academy

Supreme Court Of India · AIR 1996 SC 2444 : (1996) 74 FLR 1936 : (1996) 6 JT 312 : (1996) LabIC 2063 : (1996) 2 LLJ 661 : (1996) 5 SCALE 139 : (1996) 5 SCC 89 : (1996) 2 SCR 844 Supp : (1996) 3 SLJ 29 : (1996) 4 UPLBEC 2844