COURT ARCHIVE

Supreme Court Of India judgments, 1995

1,241 judgments · page 58 of 63

Supreme Court18 Jan 1995Disposed Of

State of Madhya Pradesh Vs Surendra Kumar and another

Supreme Court Of India · AIR 1995 SC 1928 : (1995) JLJ 362 : (1995) 1 SCALE 350 : (1995) 2 SCC 627 : (1995) 1 SCR 396 : (1995) 1 UJ 306

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(4), 25(2), 27, 3(5), 5

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Supreme Court18 Jan 1995Allowed

Khanna Improvement Trust Vs Land Acquisition Tribunal and Others

Supreme Court Of India · (1995) 2 JT 57 : (1995) 110 PLR 637 : (1995) 1 SCALE 417 : (1995) 2 SCC 557 : (1995) 1 SCR 404 : (1995) 1 UJ 545

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23(1A)Punjab Town Improvement Act, 1922 — Section 36, 41

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Supreme Court18 Jan 1995Allowed

Payrelal Vs The State (Delhi Admn.)

Supreme Court Of India · AIR 1995 SC 1159 : (1995) CriLJ 2075 : (1995) 2 SCC 684 Supp

Wild Life (Protection) Act, 1972 — Section 40, 44, 49, 51

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Supreme Court18 Jan 1995Dismissed

Kalyanji Gangadhar Bhagat Vs Virji Bharmal and Another

Supreme Court Of India · (1998) 4 JT 494 : (1998) 3 SCALE 668

Transfer of property act— Madhya Pradesh accommodation control act, 1961—Delhi Rent Control Amendment act (act 18 of 1976)—sub-clause (ii) of section 2(l)

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Supreme Court18 Jan 1995DISMISSED

U.P. State Tourism Development Corporation Ltd. Vs I.B. Misra and Others

Supreme Court Of India · (1995) 70 FLR 783 : (1995) 1 JT 565 : (1995) LabIC 1624 : (1995) 2 LLJ 63 : (1995) 1 SCALE 255 : (1995) 1 SCC 589 Supp : (1995) 1 SCR 368 : (1995) 2 SLJ 118 : (1995) 1 UPLBEC 606

Uttar Pradesh State Tourism Development Corporation Rules, 1981 — Rule 19

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Supreme Court18 Jan 1995allowed

Basant Industries Nunhai, Agra Vs Additional Collector of Customs, Bombay

Supreme Court Of India · (1996) 81 ELT 195 : (1995) 3 SCC 320 Supp

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Supreme Court18 Jan 1995Dismissed

Sociedade De Fomento Industrial Pvt. Ltd. and Others Vs Mormugao Dock Labour Board and Another

Supreme Court Of India · (1995) LabIC 1387 : (1995) 2 LLJ 743 : (1995) 1 SCALE 225 : (1995) 1 SCC 534 Supp : (1995) 1 SCR 377

Constitution of India, 1950 — Article 14Dock Workers (Regulation of Employment) Act, 1948 — Section 3, 4, 5A, 5B

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Supreme Court18 Jan 1995allowed

Gian Chand Vs Gopala and Others

Supreme Court Of India · (1995) 2 JT 513 : (1995) 1 SCALE 824 : (1995) 2 SCC 528 : (1995) 1 SCR 412

Contract Act, 1872 — Section 33Land Acquisition Act, 1894 — Section 4, 4(1), 6

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Supreme Court18 Jan 1995allowed

Nortan Mal Vs State of Rajasthan

Supreme Court Of India · (1995) CriLJ 2661 : (1995) 2 SCC 581 Supp

Prevention of food adulteration Act, 1954

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Supreme Court18 Jan 1995Dismissed

Collector of Central Excise Vs H.M.M. Limited

Supreme Court Of India · (1995) 76 ELT 497 : (1995) 2 JT 517 : (1995) 3 SCC 322 Supp

Central Excise Rules, 1944 — Rule 173Q, 9(2)Central Excises and Salt Act, 1944 — Section 11A

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Supreme Court18 Jan 1995Allowed

State of Haryana Vs Gurcharan Singh and another etc.

Supreme Court Of India · AIR 1996 SC 106 : AIR 1995 SC 106 : (1995) 2 JT 345 : (1995) 110 PLR 694 : (1995) 1 SCALE 530 : (1995) 2 SCC 637 Supp : (1995) 1 SCR 408 : (1995) 1 UJ 510

Land Acquisition Act, 1894 — Section 25Land Acquisition Act, 1974 — Section 4(1)

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Supreme Court18 Jan 1995allowed

State of M.P. Vs Shantabhai (Smt) and Others

Supreme Court Of India · (1995) JLJ 271 : (1995) 2 JT 537 : (1995) 1 SCALE 850 : (1995) 2 SCC 28 Supp : (1995) 1 SCR 416 : (1995) 1 UJ 821

Land Acquisition Act, 1894 — Section 4, 54

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Supreme Court18 Jan 1995Dismissed

Naresh Kumar Vs VIth Addl. District Judge, Varanasi and Others

Supreme Court Of India · (1995) 2 SCC 579 Suppl

Eviction of unauthorized Occupants Act, 1971 — Section 2(e)

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Supreme Court18 Jan 1995Disposed Of

Chief General Manager (Telecom), N.E. Telecom Circle and another Vs Rajendra Ch. Bhattacharjee and others

Supreme Court Of India · AIR 1995 SC 813 : (1995) 1 JT 440 : (1995) 1 SCALE 250 : (1995) 2 SCC 532 : (1995) 1 SCR 360 : (1995) 1 UJ 435

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Supreme Court18 Jan 1995dismissed

Mirza Majid Hussain Vs State of M.P. and another

Supreme Court Of India · AIR 1995 SC 2243 : (1995) 2 JT 93 : (1995) 1 SCALE 409 : (1995) 2 SCC 422 : (1995) 1 SCR 401 : (1995) 1 UJ 547

Civil Procedure Code, 1908 (CPC) — Section 115

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Supreme Court17 Jan 1995Dismissed

Juthel and others Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1995 SC 1455 : (1995) CriLJ 2909 : (1996) 11 SCC 282

Penal Code, 1860 (IPC) — Section 147, 149, 302, 34

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Supreme Court17 Jan 1995Allowed

Umed Industries and Land Development Co. and Others Vs State of Rajasthan and Others

Supreme Court Of India · (1995) 2 JT 495 : (1995) 1 SCALE 309(1) : (1995) 2 SCC 563 : (1995) 1 SCR 348 : (1995) 1 UJ 326

Land Acquisition Act, 1894 — Section 1A, 23(2)Rajasthan Urban Improvement (Amendment) Act, 1987 — Section 52(2), 53(6)Rajasthan Urban Improvement Trust Act, 1959 — Section 60A

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Supreme Court17 Jan 1995Dismissed