Supreme Court07 Mar 1995Dismissed

Bana Singh and another Vs State of Punjab

Supreme Court Of India · AIR 1995 SC 1999 : (1995) CriLJ 3649

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 326, 34, 436, 450Terrorist Affected Areas (Special Courts) Act, 1984 — Section 14
Supreme Court07 Mar 1995Dismissed

Smt. Ram Rati (dead) by L.Rs. Vs Shri Niwas

Supreme Court Of India · AIR 1995 SC 2321 : (1996) 11 SCC 718

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7C
Supreme Court06 Mar 1995Dismissed

Canara Bank Vs Nuclear Power Corporation of India Ltd. and Others

Supreme Court Of India · (1995) 84 CompCas 70 : (1995) 3 JT 42 : (1995) 2 SCALE 162 : (1995) 3 SCC 81 Supp : (1995) 2 SCR 482

Companies Act, 1956 — Section 111, 111(10), 111(2), 111(3), 111(4)Constitution of India, 1950 — Article 136, 227Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 13, 9A, 9A
Supreme Court06 Mar 1995allowed

Nani Gopal Paul Vs T. Prasad Singh and others

Supreme Court Of India · AIR 1995 SC 1971 : (1995) 2 BC 263 : (1996) 1 CALLT 1 : (1995) 84 CompCas 118 : (1995) 3 JT 387 : (1995) 2 SCALE 544 : (1995) 3 SCC 579 : (1995) 2 SCR 521 : (1995) 2 UJ 175

Civil Procedure Code, 1908 (CPC) — Section 48
Supreme Court02 Mar 1995Allowed

State of Gujarat Vs Vora Saiyedbhai Kadharbhai and others

Supreme Court Of India · AIR 1995 SC 2208 : (1995) 1 GLR 705 : (1995) 2 JT 644 : (1995) 2 SCALE 81 : (1995) 3 SCC 196 : (1995) 2 SCR 470 : (1995) 1 UJ 802

Constitution of India, 1950 — Article 19(1)Gujarat Rural Debtors Relief Act, 1976 — Section 10, 14(2), 9