Supreme Court Of India Judgments 1995 — Page 43

Supreme Court28 Mar 1995Dismissed

Income Tax Officer, Central Circle, Jodhpur Vs Jaipur Udyog Limited

Supreme Court Of India · AIR 1995 SC 1738 : (1996) 134 CTR 384 : (1996) 217 ITR 190 : (1997) 10 SCC 256

Income tax Act, 1922 — Section 18(3F), 18(7)

Supreme Court28 Mar 1995dismissed

Gulab Chand Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1995 SC 1598 : (1995) 2 ALT(Cri) 159 : (1995) 2 Crimes 188 : (1995) JLJ 501 : (1995) 5 JT 373 : (1996) 1 LW(Cri) 3 : (1995) 2 SCALE 623 : (1995) 3 SCC 574 : (1995) 3 SCR 27 : (1995) 2 UJ 201

Penal Code, 1860 (IPC) — Section 120B, 302, 380, 394, 397

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Supreme Court28 Mar 1995Allowed

Fenner (India) Ltd. Vs Collector of Central Excise, Madurai

Supreme Court Of India · (1997) 57 ECC 222 : (1995) 77 ELT 8 : (1995) 3 JT 388 : (1995) 2 SCALE 508 : (1995) 2 SCC 567 Supp : (1995) 3 SCR 1

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Supreme Court28 Mar 1995dismissed

Garware Nylons Ltd. Vs Pimpri Chinchwad Mahanagar Palika and Others

Supreme Court Of India · (1995) 77 ELT 22 : (1997) 10 JT 539 : (1995) 2 SCALE 606 : (1995) 3 SCC 345 : (1995) 3 SCR 23

Maharashtra Municipalities (Octroi) Rules, 1968 — Rule 17Maharashtra Municipalities Act, 1965 — Section 105(1), 321(2)

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Supreme Court28 Mar 1995dismissed

Cheenothingal Valli Vs Cheenothingal Velayudhan and others

Supreme Court Of India · AIR 1995 SC 1471 : (1997) 10 JT 529 : (1995) 2 SCALE 667 : (1995) 3 SCC 582 : (1995) 2 UJ 68

Kerala Land Reforms Act, 1963 — Section 80B

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Supreme Court28 Mar 1995Allowed

Commissioner of Wealth-tax, Orissa, Bhubaneswar Vs Smt. Binapani Chakravarty

Supreme Court Of India · AIR 1995 SC 1380 : (1995) 125 CTR 119 : (1995) 214 ITR 721 : (1995) 3 JT 506 : (1995) 2 SCALE 496 : (1995) 2 SCC 262 Supp

Wealth Tax Act, 1957 — Section 27(1), 5(1)(viii)

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Supreme Court28 Mar 1995Dismissed

Collector of Central Excise, Bombay III Vs Chowgule and Co. (Hind) (P) Ltd.

Supreme Court Of India · (1997) 91 ELT 518 : (1996) 8 SCC 695

Central Excise Rules, 1944 — Rule 8(1)

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Supreme Court28 Mar 1995Dismissed

R.R.S. Chouhan and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1995) 71 FLR 66 : (1995) JLJ 469 : (1995) 3 JT 400 : (1995) 2 SCALE 436 : (1995) 3 SCC 109 Supp : (1995) 2 SLJ 142 : (1995) 2 UPLBEC 796

Indian Forest Service (Appointment By Promotion) Regulations 1966 — Rule 5Indian Forest Service (Regulation Of Seniority) Rules, 1968 — Rule 2(g), 3, 3(2)(c)Indian Forest Service (Recruitment) Rules, 1966 — Rule 7, 7(1), 7(4), 8, 8(1)

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Supreme Court27 Mar 1995Dismissed

State of Karnataka Vs Kumari Gowri Narayana Ambiga etc.

Supreme Court Of India · AIR 1995 SC 1691 : (1997) 10 JT 568 : (1995) LabIC 2085 : (1995) 2 SCALE 499 : (1995) 2 SCC 560 Supp : (1995) 2 SLJ 152 : (1995) 2 UJ 1

Constitution of India, 1950 — Article 16(1), 16(4), 309, 335Karnataka State Civil Services (General Recruitment) Rules, 1957 — Rule 4

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Supreme Court27 Mar 1995Dismissed

R.S. Mittal Vs Union of India (UOI)

Supreme Court Of India · (1995) 3 JT 417 : (1995) LabIC 1775 : (1995) 2 SCALE 433 : (1995) 2 SCC 230 Supp : (1995) 2 SLJ 177 : (1995) 2 UPLBEC 758

Income Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1963 — Rule 4

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Supreme Court27 Mar 1995Disposed Of

Nathani Steels Ltd. Vs Associated Constructions

Supreme Court Of India · (1996) 1 LW 355 : (1995) 6 SCALE 337 : (1995) 4 SCC 208 Supp : (1995) 5 SCR 59 Supp

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Supreme Court27 Mar 1995Disposed Of

Union of India (UOI) and Others Vs T.R. Mohanty and Others

Supreme Court Of India · AIR 1996 SC 403 : AIR 1995 SC 403 : (1995) 7 JT 619 : (1995) 6 SCALE 161 : (1995) 4 SCC 197 Supp : (1995) 4 SCR 595 Supp

Indian statistical service rules, 1961— Rule 13

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Supreme Court27 Mar 1995Disposed Of

State of Punjab and Another Vs Simla Rani (Smt)

Supreme Court Of India · (1997) 10 JT 563 : (1995) 2 SCALE 654(1) : (1995) 2 SCALE 654 : (1995) 2 SCC 357 Supp : (1995) 2 UJ 187

Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 13

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Supreme Court27 Mar 1995Dismissed

Akshaya Restaurant Vs P. Anjanappa and Another

Supreme Court Of India · AIR 1995 SC 1498 : (1996) 2 BC 209 : (1995) 6 JT 269 : (1996) 1 MLJ 43 : (1995) 2 SCALE 698 : (1995) 2 SCC 303 Supp

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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Supreme Court27 Mar 1995Disposed Of

Subordinate Services Selection Board Vs Bir Singh and another Subordinate Services Selection Board Vs Ram Niwas and others

Supreme Court Of India · AIR 1995 SC 1472 : (1997) 10 JT 574 : (1995) 2 SCALE 834 : (1995) 2 SCC 651 Supp : (1995) 2 UJ 189

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Supreme Court27 Mar 1995Allowed

State of West Bengal and others Vs Deb Kumar Mukherjee and others

Supreme Court Of India · AIR 1995 SC 1889 : (1995) 2 CALLT 14 : (1995) 3 JT 333 : (1995) 2 LLJ 694 : (1995) 2 SCALE 430 : (1995) 2 SCC 640 Supp : (1995) 2 UPLBEC 1092

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Supreme Court27 Mar 1995Dismissed

Deepti Gupta (Km) Vs Secy., Medical Education, Govt. of U.P. and Others

Supreme Court Of India · (1995) 8 JT 155 : (1995) 6 SCALE 256 : (1995) 4 SCC 107 Supp : (1995) 4 SCR 561 Supp

Migration Rules— clause v(e)

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Supreme Court24 Mar 1995Disposed Of

Rachna Mittal (Ms) Vs Lt. Kuldeepak Mittal

Supreme Court Of India · (1996) 1 AD 87 : (1995) 9 JT 135 : (1995) 6 SCALE 773 : (1996) 1 SCC 434 : (1995) 5 SCR 754 Supp

SPECIAL MARRIAGE ACT, 1954mdash; Section 27,28

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Supreme Court24 Mar 1995Disposed Of

Mahendra Raj Marg Karamchari Union and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 1 AD 276 : (1996) 1 ALD(Cri) 56 : (1995) 4 Crimes 787 : (1995) 7 SCALE 193 : (1996) 1 SCC 432 : (1995) 6 SCR 300 Supp

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Supreme Court24 Mar 1995Allowed

State of U.P. and others etc. Vs Pradhan Sangh Kshettra Samiti and others etc.

Supreme Court Of India · AIR 1995 SC 1512 : (1995) 3 JT 252 : (1995) 2 SCALE 453 : (1995) 2 SCC 305 Supp : (1995) 2 UPLBEC 874

Constitution of India, 1950 — Article 13(3), 14, 154(1), 163, 166(3)Delimitation Act, 1972 — Section 8, 9General Clauses Act, 1897 — Section 3(29), 3(60)(c)

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Supreme Court Of India judgments, 1995