Supreme Court07 Dec 1995Disposed Of
B.D. Verma Vs Union of India (UOI)
Supreme Court Of India · (1995) 6 JT 329 : (1995) 5 SCALE 140 : (1995) 6 SCC 148 : (1995) 3 SCR 39 Supp
COURT ARCHIVE
Supreme Court Of India judgments, 1995
1,241 judgments · page 4 of 63
Supreme Court07 Dec 1995allowed
State through CBI Vs Mohd. Ashraft Bhat and Another
Supreme Court Of India · (1996) 1 AD 276 : (1996) 1 ALD(Cri) 56 : (1995) 4 Crimes 787 : (1995) 7 SCALE 193 : (1996) 1 SCC 432 : (1995) 6 SCR 300 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 167Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)
Supreme Court07 Dec 1995Dismissed
Karuna Lahiri Vs Gautam Kumar Chakraborty and Others
Supreme Court Of India · (1995) 7 SCALE 354 : (1996) 1 SCC 681 : (1996) 7 SCC 182 : (1995) 6 SCR 322 Supp : (1996) 1 UJ 190
Supreme Court07 Dec 1995Allowed
P.R. Sinha and Others Vs Inder Krishan Raina and Others
Supreme Court Of India · (1996) 1 AD 301 : (1995) 7 SCALE 201 : (1996) 1 SCC 681 : (1995) 6 SCR 297 Supp
Constitution of India, 1950 — Article 26
Supreme Court07 Dec 1995Disposed Of
Gangal Ram Vs State of Haryana and others
Supreme Court Of India · AIR 1996 SC 2920 : (1995) 9 JT 220 : (1996) LabIC 980 : (1995) 7 SCALE 300 : (1996) 1 SCC 716 : (1995) 6 SCR 310 Supp
Supreme Court07 Dec 1995Allowed
State of W.B. and Another Vs Bandan Bayen and Others
Supreme Court Of India · (1996) 1 AD 388 : (1995) 9 JT 227 : (1995) 7 SCALE 306 : (1996) 1 SCC 627 : (1995) 6 SCR 304 Supp
West Bengal (Secretariat Common Cadre) Rules, 1984 — Rule 4, 7
Supreme Court06 Dec 1995Disposed Of
State of Kerala Vs Surface Coats, Neelimangalam
Supreme Court Of India · (1998) 7 JT 612 : (1996) 2 KLT 832 : (1998) 9 SCC 356
Kerala General Sales Tax Act, 1963 — Section 45A(1), 45A(1)(D)
Supreme Court06 Dec 1995Dismissed
Patel Natwarlal Rupji Vs Shri Kondh Group Kheti Vishayak and another
Supreme Court Of India · (1996) 1 AD 572 : AIR 1996 SC 1088 : AIR 1995 SC 1088 : (1996) 2 GLR 189 : (1995) 9 JT 479 : (1996) 1 LW 368 : (1996) 1 SCALE 149 : (1996) 7 SCC 690 : (1995) 6 SCR 289 Supp
Transfer of Property Act, 1882 — Section 4, 53A, 54
Supreme Court06 Dec 1995Dismissed
Chief Conservator of Forests and another, Vs Jagannath Maruti Kondhare, etc. etc.
Supreme Court Of India · AIR 1996 SC 2898 : (1995) 9 JT 465 : (1996) 1 LLJ 1223 : (1995) 7 SCALE 101 : (1996) 2 SCC 293 : (1995) 6 SCR 259 Supp : (1996) 1 UJ 484
Industrial Disputes Act, 1947 — Section 2Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 3(7)
Supreme Court06 Dec 1995Dismissed
P. Venkataraju Vs Special Tehsildar (Land Acquisition)
Supreme Court Of India · (1995) 9 JT 339 : (1995) 7 SCALE 333 : (1996) 8 SCC 614 : (1995) 6 SCR 284 Supp
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court06 Dec 1995Disposed Of
Sector-6, Bahadurgarh Plot Holders'' Association (Regd.) and Others Vs State of Haryana and Another
Supreme Court Of India · (1996) 1 AD 23 : (1995) 9 JT 167 : (1996) 114 PLR 323 : (1995) 6 SCALE 765 : (1996) 1 SCC 485 : (1995) 6 SCR 276 Supp
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 5(7)Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 10, 12, 23Punjab Urban Estates (Sales of Sites) Rules, 19
Supreme Court05 Dec 1995Dismissed
Union of India and others Vs C.N. Ponnappan
Supreme Court Of India · (1996) 1 AD 243 : AIR 1996 SC 764 : AIR 1995 SC 764 : (1995) 9 JT 175 : (1996) LabIC 763 : (1995) 7 SCALE 116 : (1996) 1 SCC 524 : (1995) 6 SCR 220 Supp
Supreme Court05 Dec 1995Dismissed
State of Punjab Vs Gurdip Singh and Others
Supreme Court Of India · (1996) 1 ALD(Cri) 916 : (1996) 2 CALLT 5 : (1995) 7 SCALE 312 : (1996) 7 SCC 163 : (1995) 6 SCR 252 Supp
Penal Code, 1860 (IPC) — Section 304B, 306
Supreme Court05 Dec 1995Disposed Of
Paschimbanga Prathamik Sikshak Sikshan Prapts Bakar-O-Sikshak Samiti and Others Vs President, West Bengal Primary School Council and Others
Supreme Court Of India · (1995) 9 JT 275 : (1996) LabIC 750 : (1995) 6 SCALE 829 : (1996) 7 SCC 333 : (1996) 1 UJ 494
Supreme Court05 Dec 1995Allowed
Dina Vs Financial Commissioner, Punjab, Chandigarh and others
Supreme Court Of India · AIR 1996 SC 3128 : (1995) 9 JT 244 : (1995) 7 SCALE 330 : (1996) 1 SCC 531 : (1995) 6 SCR 244 Supp
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 10, 7, 7A, 8, 9
Supreme Court05 Dec 1995Dismissed
Khoday Distilleries Ltd. and Another Vs Registrar General, Supreme Court of India
Supreme Court Of India · (1996) 1 AD 144 : (1995) 9 JT 109 : (1995) 6 SCALE 742 : (1996) 3 SCC 114 : (1995) 6 SCR 190 Supp
Constitution of India, 1950 — Article 136, 32
Supreme Court05 Dec 1995Dismissed
Abdul Mannan and others Vs State of West Bengal
Supreme Court Of India · AIR 1996 SC 905 : AIR 1995 SC 905 : (1996) 1 ALD(Cri) 126 : (1995) 4 Crimes 721 : (1996) 2 LW(Cri) 561 : (1996) 1 PLJR 73 : (1995) 7 SCALE 259 : (1996) 1 SCC 665 : (1995) 6 SCR 224 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 9(3)Penal Code, 1860 (IPC) — Section 302
Supreme Court05 Dec 1995Disposed Of
Narendra Nath Sinha Vs State of U.P. and Others
Supreme Court Of India · (1995) 7 SCALE 252 : (1996) 1 SCC 523 : (1995) 6 SCR 233 Supp
Supreme Court05 Dec 1995Dismissed
Ravji alias Ram Chandra Vs State of Rajasthan
Supreme Court Of India · (1996) 1 AD 165 : AIR 1996 SC 787 : AIR 1995 SC 787 : (1996) 1 ALD(Cri) 116 : (1995) 4 Crimes 695 : (1996) 3 GLR 229 : (1995) 8 JT 520 : (1996) 2 LW(Cri) 553 : (1995) 6 SCALE 745 : (1996) 2 SCC 175 : (1995) 6 SCR 195 Supp
Penal Code, 1860 (IPC) — Section 299, 302
Supreme Court05 Dec 1995allowed
Harbilas Rai Bansal Vs State of Punjab and another
Supreme Court Of India · AIR 1996 SC 858 : AIR 1996 SC 857 : AIR 1995 SC 857 : (1995) 8 JT 458 : (1996) 1 LW 362 : (1996) 112 PLR 227 : (1995) 6 SCALE 717 : (1996) 1 SCC 1 : (1995) 6 SCR 178 Supp : (1996) 1 UJ 464
Constitution of India, 1950 — Article 14, 226, 6East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2, 3, 4, 5Government of India Act, 1935 — Section 93