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Supreme Court Of India judgments, 1995

1,241 judgments · page 39 of 63

Supreme Court17 Apr 1995Allowed

Kamleshkumar Ishwardas Patel Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 53 ECC 123 : (1995) 3 JT 639 : (1995) 2 SCALE 858 : (1995) 2 SCALE 681 : (1995) 4 SCC 51 : (1995) 3 SCR 279

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1), 3Constitution of India, 1950 — Article 21, 22(4), 22(5)General Clauses Act, 1897 — Section 21
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Supreme Court17 Apr 1995dismissed

M.J. Sivani and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 1995 SC 1770 : (1995) 4 JT 141 : (1995) 2 MLJ 38 : (1995) 3 SCALE 80 : (1995) 6 SCC 289 : (1995) 3 SCR 329

Constitution of India, 1950 — Article 14, 19(1), 19(6), 21, 226Karnataka Police Act, 1963 — Section 2(7), 31, 39Madras City Police Act, 1888 — Section 3, 34, 34(1), 35, 39
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Supreme Court17 Apr 1995Dismissed

Buta Singh (Dead) by L. Rs. Vs Union of India

Supreme Court Of India · AIR 1995 SC 1945 : (1996) 1 LW 29 : (1995) 3 SCALE 591 : (1995) 5 SCC 284 : (1995) 3 SCR 359

Civil Procedure Code, 1908 (CPC) — Section 148, 149Land Acquisition Act, 1894 — Section 18, 4, 54
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Supreme Court10 Apr 1995Dismissed

Jai Kishan Vs Commissioner of Police and another

Supreme Court Of India · AIR 1996 SC 660 : AIR 1995 SC 660 : (1997) 10 JT 536 : (1996) LabIC 589 : (1995) 3 SCALE 195 : (1995) 3 SCC 364 Supp : (1995) 3 SCR 268 : (1995) 3 SLJ 51 : (1995) 2 UJ 531

Central Services Temporary (Service) Rules, 1966 — Rule 5
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