Supreme Court09 May 1995Dismissed
Commissioner of Income Tax Vs Patel Bros. Co. Ltd.
Supreme Court Of India · (1995) 81 TAXMAN 156
Finance Act, 1983 — Section 37(2A)Income Tax Act, 1961 — Section 261, 28, 29, 30, 31
COURT ARCHIVE
Supreme Court Of India judgments, 1995
1,241 judgments · page 34 of 63
Supreme Court09 May 1995allowed
National Sales Corporation Vs Collector of Customs, Madras
Supreme Court Of India · (1997) 57 ECC 226 : (1995) 60 ECR 186 : (1995) 78 ELT 653 : (1995) 5 JT 191 : (1995) 3 SCALE 386 : (1995) 2 SCC 595 Supp : (1995) 2 UJ 236
Supreme Court09 May 1995allowed
Kirloskar Oil Engines Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 77 ELT 479 : (1995) 4 JT 417 : (1995) 3 SCALE 366 : (1995) 3 SCC 559 Supp : (1995) 1 SCR 90 Supp
Supreme Court08 May 1995Dismissed
S. L. Soni Vs State of M.P. and another
Supreme Court Of India · AIR 1996 SC 665 : AIR 1995 SC 665 : (1996) LabIC 594 : (1995) 3 SCALE 603 : (1995) 3 SCC 156 Supp : (1995) 1 SCR 41 Supp : (1995) 3 SLJ 159 : (1995) 2 UJ 391
Supreme Court08 May 1995Allowed
Union of India (UOI) and Others Vs Dr. J.K. Goel
Supreme Court Of India · (1997) 10 JT 526 : (1995) 3 SCALE 550 : (1995) 3 SCC 161 Supp : (1995) 2 UJ 179
Supreme Court08 May 1995Allowed
Dilbag Singh Vs State of U.P. and Others
Supreme Court Of India · (1997) 10 JT 416 : (1996) LabIC 595 : (1995) 3 SCALE 699 : (1995) 4 SCC 495 : (1995) 1 SCR 38 Supp : (1995) 2 UJ 354 : (1996) 2 UPLBEC 1054
Uttar Pradesh Non Technical (Class-II/Group-B) Services (Appointment of Demobilised Officers) Rules, 1980 — Rule 5
Supreme Court08 May 1995Allowed
National Thermal Power Corporation Ltd. Vs M/s. Flowmore Private Ltd. and another
Supreme Court Of India · AIR 1996 SC 445 : AIR 1995 SC 445 : (1995) 2 ARBLR 184 : (1995) 2 BC 221 : (1995) 84 CompCas 97 : (1995) 5 JT 590 : (1995) 3 SCALE 545 : (1995) 4 SCC 515 : (1995) 1 SCR 29 Supp : (1995) 2 UJ 278
Arbitration Act, 1940 — Section 41
Supreme Court05 May 1995Dismissed
Satpal Antil and others Vs Union of India and another
Supreme Court Of India · AIR 1995 SC 1858 : (1995) 3 SCALE 554 : (1995) 4 SCC 419 : (1995) 1 SCR 1 Supp : (1995) 2 SLJ 228
Supreme Court05 May 1995Allowed
T.N. Electricity Employees and Contract Labour Union and Others Vs T.N. Electricity Board and Others
Supreme Court Of India · (1995) 71 FLR 1157 : (1995) 7 JT 188 : (1996) 3 LLJ 342 : (1995) 3 SCALE 220 : (1995) 3 SCC 164 Supp : (1995) 1 SCR 13 Supp : (1995) 2 UJ 250
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(1)
Supreme Court05 May 1995allowed
Collector of Customs, Calcutta Vs Sanjay Chandiram
Supreme Court Of India · (1996) 54 ECC 1 : (1995) 77 ELT 241 : (1995) 7 JT 499 : (1995) 3 SCALE 262 : (1995) 4 SCC 222 : (1995) 1 SCR 19 Supp
Customs Act, 1962 — Section 111, 12, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 3, 4, 8
Supreme Court05 May 1995Dismissed
State of Uttar Pradesh and another Vs M/s. Gulshan Sugar and Chemicals Ltd.,
Supreme Court Of India · AIR 1996 SC 62 : AIR 1995 SC 62 : (1996) 1 AWC 182 Supp : (1995) 7 JT 382 : (1995) 3 SCALE 600 : (1995) 4 SCC 529 : (1995) 2 UJ 198
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
Supreme Court04 May 1995Dismissed
Radha Ballabh and Others Vs State of U.P.
Supreme Court Of India · (1995) 19 ACR 511 : (1996) 2 BLJR 800 : (1995) 2 Crimes 473 : (1995) 4 JT 206 : (1995) 3 SCALE 205 : (1995) 3 SCC 119 Supp : (1995) 2 UJ 466
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 363, 364, 365, 386, 387
Supreme Court04 May 1995Disposed Of
Anjuman Moiniya F.C.K. Khwaja Sahib Vs Diwan Syed Ale R.A.S.N.K.M.C. Saheb and Others
Supreme Court Of India · (1998) 4 JT 494 : (1998) 3 SCALE 668
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4
Supreme Court04 May 1995Disposed Of
Shamshul Kanwar Vs State of U.P.
Supreme Court Of India · (1995) 19 ACR 577 : AIR 1995 SC 1748 : (1995) 2 Crimes 487 : (1995) 4 JT 159 : (1995) 3 SCALE 236 : (1995) 4 SCC 430 : (1995) 3 SCR 1197 : (1995) 2 UJ 660
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 332
Supreme Court04 May 1995Allowed
B.P.L. Pharmaceuticals Ltd. Vs Collector of Central Excise, Vadodara
Supreme Court Of India · (1997) 58 ECC 96 : (1995) 77 ELT 485 : (1995) 4 JT 459 : (1995) 3 SCALE 222 : (1995) 3 SCC 1 Supp : (1995) 3 SCR 1235 : (1997) 104 STC 164
Drugs and Cosmetics Act, 1940 — Section 3
Supreme Court03 May 1995
Government of India and Others Vs Madras Rubber Factory Ltd. and Others
Supreme Court Of India · (1995) 51 ECC 1 : (1995) 77 ELT 433 : (1995) 4 JT 512 : (1995) 3 SCALE 299 : (1995) 4 SCC 349 : (1995) 3 SCR 1143
Central Excises and Salt Act, 1944 — Section 4, 4(1), 4(2), 4(4)
Supreme Court03 May 1995Disposed Of
Rajasthan State Road Transport Corporation and Another Vs Krishna Kant and Others
Supreme Court Of India · AIR 1995 SC 1715 : (1995) 2 CTC 208 : (1995) 71 FLR 211 : (1995) 4 JT 348 : (1995) 2 LLJ 728 : (1995) 2 MLJ 48 : (1995) 3 SCALE 440 : (1995) 5 SCC 75 : (1994) 1 SCC 268 Supp : (1995) 3 SCR 1118 : (1995) 2 UJ 318 : (1995) 2 UPLBEC 1295
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 309, 32Industrial Disputes Act, 1947 — Section 10, 12, 2, 2A, 7
Supreme Court02 May 1995Dismissed
Pt. Rishikesh and Another Vs Salma Begum (Smt)
Supreme Court Of India · (1995) 4 JT 401 : (1995) 3 SCALE 354 : (1995) 4 SCC 718 : (1995) 3 SCR 1062
Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1), 97(3)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 15 Rule 2, Order 15 Rule 5, Order 6 Rule 16, 35BConstitution of India, 1950 — Article 107
Supreme Court02 May 1995Dismissed
Collector of Central Excise, Chandigrah Vs M/s. Steel Strips Ltd., Sangrur
Supreme Court Of India · AIR 1995 SC 1483 : (1995) 50 ECC 164 : (1995) 77 ELT 248 : (1995) 3 SCALE 106 : (1995) 4 SCC 241 : (1995) 3 SCR 1051
Central Excises and Salt Act, 1944 — Section 2, 6
Supreme Court02 May 1995Partly Allowed
U.P. Avas Evam Vikas Parishad and another Vs Ravi Kumar Anand and others
Supreme Court Of India · AIR 1995 SC 2076 : (1995) 4 SCALE 108 : (1995) 3 SCC 182 Supp : (1995) 3 SCR 1112 : (1995) 2 UJ 574