Supreme Court Of India Judgments 1995 — Page 28

Supreme Court04 Aug 1995Disposed Of

Hussainara Khatoon and Others Vs Home Secretary, Bihar and Others Rahim Malla and Others Vs Home Secretary, Government of J and K and Others

Supreme Court Of India · (1995) CriLJ 4020 : (1995) 3 Crimes 501 : (1995) 4 SCALE 633 : (1995) 5 SCC 326

Criminal Procedure Code, 1973 (CrPC) — Section 167

Supreme Court04 Aug 1995Allowed

District Primary Education Officer, Mehsana etc. etc. Vs Vidotejak Mandal and others

Supreme Court Of India · AIR 1995 SC 2397 : (1996) 1 GLR 445 : (1995) 4 SCALE 707 : (1995) 5 SCC 324 : (1995) 2 SCR 556 Supp : (1995) 2 UJ 608

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Supreme Court04 Aug 1995Dismissed

M/s. Gujarat Bottling Co. Ltd. and others Vs Coca Cola Company and others

Supreme Court Of India · AIR 1995 SC 2372 : (1995) 2 ARBLR 249 : (1995) 84 CompCas 618 : (1995) 6 JT 3 : (1996) 1 MLJ 15 : (1995) 4 SCALE 635 : (1995) 5 SCC 545 : (1995) 2 SCR 514 Supp : (1995) 2 UJ 698

Trade And Merchandise Marks Rules, 1959 — Rule 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93Bombay High Court (Original Side) Rules, 1980 — Rule 148Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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Supreme Court03 Aug 1995Allowed

Shri Rajeshwari Prasad Singh Vs Shashi Bhushan Prasad Singh and others

Supreme Court Of India · AIR 1996 SC 181 : AIR 1995 SC 181 : (1996) 1 LW 92

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 9 Rule 4Hindu Succession Act, 1956 — Section 14(1)

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Supreme Court03 Aug 1995Dismissed

Special Land Acquisition Officer and Others Vs Mallanagouda Rayanagouda Patil and Others

Supreme Court Of India · (1995) 4 SCALE 855 : (1995) 5 SCC 544 : (1995) 2 SCR 494 Supp

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Supreme Court03 Aug 1995Allowed

State of A.P. Vs Valluri Vanraju

Supreme Court Of India · (1997) 10 JT 535 : (1995) 4 SCALE 823 : (1995) 3 SCC 445 Supp : (1995) 2 SCR 492 Supp

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 8(1)

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Supreme Court03 Aug 1995Allowed

Tata Press Ltd. Vs Mahanagar Telephone Nigam Limited and Others

Supreme Court Of India · AIR 1995 SC 2438 : (1995) 5 JT 647 : (1996) 1 MhLj 322 : (1995) 4 SCALE 595 : (1995) 5 SCC 139 : (1995) 2 SCR 467 Supp : (1996) 1 UJ 125

Constitution of India, 1950 — Article 19(2), 91(1)Telegraph Rules, 1951 — Rule 452, 453, 457, 458, 459

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Supreme Court03 Aug 1995Allowed

Harbans Singh Vs State of Punjab and Others

Supreme Court Of India · (1995) 71 FLR 846 : (1995) 4 Scale 820 : (1995) 2 Suppl. SCR 496 : (1995) 3 Suppl. SCC 47: (1996) 1 SLJ 111

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Supreme Court03 Aug 1995Dismissed

Kapur Singh Vs State of Punjab

Supreme Court Of India · (1995) CriLJ 4018 : (1995) 3 Crimes 499 : (1995) 4 SCALE 629 : (1995) 3 SCC 447 Supp : (1995) 2 UJ 696

Penal Code, 1860 (IPC) — Section 302

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Supreme Court03 Aug 1995Dismissed

P.S. Ghalaut Vs State of Haryana and Others

Supreme Court Of India · AIR 1996 SC 351 : AIR 1995 SC 351 : (1995) 71 FLR 874 : (1995) 5 SCALE 56 : (1995) 5 SCC 625 : (1995) 2 SCR 506 Supp : (1996) 1 SLJ 92 : (1995) 2 UJ 686

Constitution of India, 1950 — Article 14, 16(1), 16(4), 335Haryana Medical Education Service Rules, 1965 — Rule 13

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Supreme Court03 Aug 1995

Vithal and others Vs State of Maharashtra

Supreme Court Of India · AIR 1995 SC 2337 : (1995) CriLJ 3986 : (1995) 3 Crimes 497 : (1995) 5 JT 673 : (1995) 4 SCALE 627

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court03 Aug 1995Dismissed

Kaptan Singh (Deceased) through Lrs. Vs Rajinder Singh and Another

Supreme Court Of India · (1995) 6 JT 617 : (1995) 5 SCALE 66(1) : (1995) 3 SCC 547 Supp : (1995) 2 SCR 512 Supp

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Supreme Court02 Aug 1995Allowed

Oxford English School Vs Government of T.N. and Others Oxford English School Vs A. Hastings Hope

Supreme Court Of India · AIR 1995 SC 2398 : (1996) 1 AWC 354 Supp : (1995) 7 JT 481 : (1996) 1 MLJ 80 : (1995) 4 SCALE 589 : (1995) 5 SCC 206 : (1995) 2 SCR 461 Supp : (1995) 2 UJ 596

Land Acquisition Act, 1894 — Section 4(1), 6, 6(1)

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Supreme Court01 Aug 1995Dismissed

Municipal Commissioner of Dum Dum Municipality and Others Vs Indian Tourism Development Corporation and Others

Supreme Court Of India · (1995) 5 JT 610 : (1995) 4 SCALE 611 : (1995) 5 SCC 251 : (1995) 2 SCR 433 Supp

Airports Authority of India Act, 1994 — Section 13(2)Bengal Municipal Act, 1932 — Section 123, 128Constitution of India, 1950 — Article 285, 285(1), 298

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Supreme Court31 Jul 1995Dismissed

Sushila Saw Mill Vs State of Orissa and others

Supreme Court Of India · AIR 1995 SC 2484 : (1995) 4 SCALE 776 : (1995) 5 SCC 615 : (1995) 2 SCR 426 Supp

Constitution of India, 1950 — Article 14, 19(1)(g), 301Orissa Saw Mills & Saw Pits (Control) Act, 1991 — Section 4(1)

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Supreme Court28 Jul 1995allowed

Commissioner of Sales Tax, Orissa and Another Vs Jagannath Cotton Company and Another

Supreme Court Of India · (1995) 60 ECR 1 : (1995) 5 JT 569 : (1995) 4 SCALE 584 : (1995) 5 SCC 527 : (1995) 2 SCR 390 Supp : (1995) 99 STC 83

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Supreme Court28 Jul 1995Disposed Of

Anil Kumar Gupta and Others Vs State of U.P. and Others

Supreme Court Of India · (1995) 5 JT 505 : (1995) 4 SCALE 573 : (1995) 5 SCC 173 : (1995) 2 SCR 396 Supp : (1995) 3 UPLBEC 1447

Constitution of India, 1950 — Article 15(1), 15(4), 32

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Supreme Court28 Jul 1995Dismissed

Mahavir and Another Vs Rural Institute, Amravati and Another

Supreme Court Of India · (1998) 1 CTC 180 : (1997) 10 JT 580 : (1998) 2 MLJ 19 : (1995) 4 SCALE 768 : (1995) 5 SCC 335 : (1995) 2 SCR 421 Supp : (1995) 2 UJ 619

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court28 Jul 1995Disposed Of

Bhupinder Singh Bindra Vs Union of India and another

Supreme Court Of India · AIR 1995 SC 2464 : (1995) 2 ARBLR 449 : (1995) 6 JT 612 : (1996) 1 MLJ 54 : (1995) 4 SCALE 821 : (1995) 5 SCC 329 : (1995) 2 SCR 417 Supp

Arbitration Act, 1940 — Section 11, 29, 5, 8

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Supreme Court27 Jul 1995dismissed

K. Vasundara Devi Vs Revenue Divisional Officer (LAO)

Supreme Court Of India · AIR 1995 SC 2481 : (1997) 10 JT 566 : (1995) 4 SCALE 631 : (1995) 5 SCC 426 : (1995) 2 SCR 376 Supp : (1995) 2 UJ 621

Land Acquisition Act, 1894 — Section 4(1)

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Supreme Court Of India judgments, 1995