The Food Corporation of India Vs The New India Assurance Co. Ltd. and others
Supreme Court Of India · AIR 1994 SC 1889 : (1995) 84 CompCas 214 : (1994) 1 JT 703 : (1994) 2 LW 196 : (1994) 1 SCALE 591 : (1994) 3 SCC 324 : (1994) 1 SCR 939 : (1994) 2 UJ 197
