P.P. Muralidharan Vs Zonal Manager, Food Corporation of India and others
Supreme Court Of India · AIR 1995 SC 670 : (1994) 68 FLR 1188 : (1994) 3 JT 129 : (1994) 2 LLJ 521 : (1994) 2 SCALE 366 : (1994) 2 SCC 201 Supp : (1994) 2 SLJ 173 : (1994) 1 UJ 556
