Supreme Court02 Dec 1994Allowed

State of U.P. and Another Vs Dr. S.K. Sinha and Others

Supreme Court Of India · AIR 1995 SC 768 : (1995) 70 FLR 999 : (1995) 1 JT 491 : (1995) 1 SCALE 36 : (1995) 1 SCC 456 Supp : (1994) 6 SCR 283 Supp : (1995) 2 SLJ 23 : (1995) 1 UJ 675

Uttar Pradesh State Universities Act, 1973 — Section 31(3)
Supreme Court02 Dec 1994Disposed Of

L. Chandra Kumar Vs Union of India and others

Supreme Court Of India · AIR 1995 SC 1151 : (1995) 71 FLR 27 : (1995) 1 JT 454 : (1995) 2 LLJ 640 : (1994) 5 SCALE 72 : (1995) 1 SCC 400 : (1994) 6 SCR 261 Supp : (1995) 2 SLJ 27

Administrative Tribunals Act, 1985 — Section 28, 5(6)Constitution of India, 1950 — Article 136, 309, 323
Supreme Court01 Dec 1994Disposed Of

State Bank of India Vs Ajit Jain and Others

Supreme Court Of India · (1995) 1 BC 446 : (1995) 82 CompCas 358 : (1995) 1 JT 60 : (1994) 5 SCALE 65 : (1995) 1 SCC 683 Supp : (1995) 1 UJ 147

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Constitution of India, 1950 — Article 142
Supreme Court01 Dec 1994Allowed

Amar Chand Vs Bhano and another

Supreme Court Of India · AIR 1995 SC 871 : (1998) 1 CTC 179 : (1997) 10 JT 606 : (1995) 110 PLR 493 : (1998) 1 RLW 150 : (1994) 5 SCALE 287 : (1995) 1 SCC 550 Supp : (1994) 6 SCR 252 Supp : (1995) 1 UJ 691

Civil Procedure Code, 1908 (CPC) — Section 145, 47