Om Prakash Vs Assistant Engineer, Haryana Agro Industries Corporation Limited and Another
Supreme Court Of India · (1994) 81 CompCas 371 : (1994) 2 CompLJ 43 : (1994) 3 JT 623 : (1994) 2 SCALE 530 : (1994) 3 SCC 504 : (1994) 3 SCR 463 : (1994) 2 UJ 176
