Supreme Court06 Jan 1993Dismissed
Smt. Vidya Saran Sharma Vs Sudarshan Lal alias Sudarshan Kumar
Supreme Court Of India · AIR 1993 SC 2476 : (1993) CriLJ 3135 : (1993) JT 480 Supp
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments, 1993
1,046 judgments · page 53 of 53
Supreme Court06 Jan 1993Allowed
General Manager, Kerala State Road Transport Corporation, Trivandrum Vs Mrs. Susamma Thomas and others
Supreme Court Of India · (1994) ACJ 1 : AIR 1994 SC 1631 : (1994) 1 ALT 1 : (1994) 96 BOMLR 788 : (1994) 3 KarLJ 39 : (1994) 1 KLT 67 : (1994) MPLJ 520 : (1994) 107 PLR 1 : (1993) 4 SCALE 643 : (1994) 2 SCC 176
Administration of Justice Act, 1982 — Section 4Motor Vehicles Act, 1939 — Section 110
Supreme Court06 Jan 1993Allowed
Suresh Sakharam Chaugule and others Vs M/s. Parel Cotton Press Factory Pvt. Ltd.
Supreme Court Of India · AIR 1994 SC 1246 : (1994) 2 LLJ 525 : (1994) 3 SCC 704 Supp
Industrial Disputes Act, 1947 — Section 33(2)
Supreme Court05 Jan 1993Dismissed
Lavji Mona Vs State of Gujarat
Supreme Court Of India · AIR 1993 SC 2480 : (1993) CriLJ 3148 : (1993) JT 481 Supp
Penal Code, 1860 (IPC) — Section 302, 313
Supreme Court04 Jan 1993Allowed
LICA (P.) Ltd. (No. 1) Vs Official Liquidator and Another
Supreme Court Of India · (1996) 85 CompCas 788 : (2000) 6 SCC 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
Supreme Court04 Jan 1993Dismissed
Shri Raghunathrao Ganpatrao Vs Union of India Sri Srikanta Datta Narasimharaja Wadiyar, Mysore Vs Union of India
Supreme Court Of India · AIR 1993 SC 1267 : (1993) 1 SCALE 363
Civil Procedure Code, 1908 (CPC) — Section 60(1), 87BConstitution of India, 1950 — Article 11, 13, 14, 19, 21Government of India Act, 1935 — Section 5