CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 1993

1,046 judgments · page 50 of 53

Supreme Court27 Jan 1993dismissed

Smt. Panna Waringe Vs A.S. Samra and others

Supreme Court Of India · AIR 1994 SC 1274 : (1994) CriLJ 1111

Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
Supreme Court27 Jan 1993Allowed

Union of India and Others Vs K.K. Dhawan

Supreme Court Of India · AIR 1993 SC 1478 : (1993) 1 JT 236 : (1993) LabIC 1028 : (1993) 1 LLJ 777 : (1993) 1 SCALE 199 : (1993) 2 SCC 56 : (1993) 1 SCR 296 : (1993) 1 SLJ 102

All India Services (Discipline and Appeal) Rules, 1955 — Rule 4Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 29(4), 99
Read judgment
Supreme Court21 Jan 1993Disposed Of

State Bank of India Vs G.K. Deshak

Supreme Court Of India · AIR 1993 SC 2447 : (1993) CriLJ 1995 : (1993) 1 CTC 368 : (1993) JT 451 Supp : (1994) 1 LLJ 368 : (1994) 1 SCC 70 Supp

Constitution of India, 1950 — Article 226
Read judgment
Supreme Court18 Jan 1993dismissed

Prafulla Kumar Swain Vs Prakash Chandra Misra and Others

Supreme Court Of India · (1993) 1 JT 360 : (1993) LabIC 853 : (1993) 1 LLJ 749 : (1993) 1 SCALE 162 : (1993) 3 SCC 181 Supp : (1993) 1 SCR 241

Constitution of India, 1950 — Article 162, 166, 309Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 12, 5, 5(3)General Clauses Act, 1897 — Section 6
Read judgment