Supreme Court02 Feb 1990Dismissed
Om Prakash Vs Santosh and others
Supreme Court Of India · AIR 1990 SC 895 : (1990) 1 JT 337 : (1990) 1 SCALE 282 : (1990) 2 SCC 252 : (1990) 1 UJ 370
COURT ARCHIVE
Supreme Court Of India judgments, 1990
709 judgments · page 34 of 36
Supreme Court01 Feb 1990Dismissed
Deputy Salt Commissioner, Madras Vs Muthukumaraswamy Mudaliar and Others
Supreme Court Of India · (1990) 1 JT 130 : (1990) 1 SCALE 92 : (1990) SCC 14 Supp : (1990) 2 UJ 336
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11(3), 3, 8(1)Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 11, 30, 8
Supreme Court01 Feb 1990Allowed
Ex-Sepoy Hardhan Chakrabarty Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1990 SC 1210 : (1990) CriLJ 1246 : (1990) 60 FLR 353 : (1990) 1 JT 103 : (1990) 1 SCALE 98 : (1990) 2 SCC 143
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 161, 165A
Supreme Court01 Feb 1990Dismissed
M/s. G. J. Fernandez Vs State of Karnataka and others
Supreme Court Of India · AIR 1990 SC 958 : (1990) 1 JT 134 : (1990) 1 SCALE 117 : (1990) 2 SCC 488 : (1990) 1 SCR 229 : (1990) 3 UPLBEC 2082
Constitution of India, 1950 — Article 14, 226
Supreme Court31 Jan 1990Dismissed
Coal Mines Provident Fund Commissioner Vs Ramesh Chander Jha
Supreme Court Of India · AIR 1990 SC 648 : (1990) 60 FLR 347 : (1990) 1 JT 115 : (1990) LabIC 577 : (1990) 1 PLJR 65 : (1990) 1 SCALE 96 : (1990) 1 SCC 589 : (1990) 1 SCR 181 : (1990) 1 UJ 387
Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10C, 3, 3C(4)
Supreme Court31 Jan 1990Allowed
shaziabad Sheromani Sahkari Avas Samiti Ltd. And another etc. Vs State of U.P. and others etc.
Supreme Court Of India · AIR 1990 SC 645 : (1990) 1 JT 128 : (1990) 1 SCALE 151 : (1990) 1 SCC 583 : (1990) 1 SCR 203 : (1990) 1 UJ 444 : (1990) 1 UPLBEC 301
Land Acquisition Act, 1894 — Section 17(1), 4, 5A
Supreme Court31 Jan 1990Allowed
Labh Singh and Others Vs State of Punjab
Supreme Court Of India · (1990) 1 Crimes 461 : (1990) 1 JT 102 : (1990) 1 SCALE 95 : (1990) SCC 20 Supp : (1990) 1 SCC 20 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
Supreme Court31 Jan 1990Dismissed
M/s. Shantistar Builders Vs Narayan Khimalal Totame and others
Supreme Court Of India · AIR 1990 SC 630 : (1990) 92 BOMLR 145 : (1990) 1 JT 106 : (1990) 1 SCALE 86 : (1990) 1 SCC 520 : (1990) 1 UJ 379
Constitution of India, 1950 — Article 21, 226, 46Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 19(1), 2(9), 20, 21
Supreme Court31 Jan 1990allowed
M. Ahamedkutty Vs Union of India (UOI) and Another
Supreme Court Of India · (1990) 47 ELT 188 : (1990) 1 JT 143 : (1990) 2 SCC 1 : (1990) 1 SCR 209
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9, 9(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482
Supreme Court30 Jan 1990dismissed
Suresh Chand Vs Gulam Chisti
Supreme Court Of India · AIR 1990 SC 897 : (1990) 1 AWC 274 Supp : (1990) 1 JT 118 : (1990) 1 SCC 593 : (1990) 1 SCR 186
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1, 13(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 4, 5, 6, 7, 8
Supreme Court30 Jan 1990Dismissed
Sandeep Barar and Others Vs State of Punjab and others
Supreme Court Of India · AIR 1990 SC 600 : (1990) 1 JT 94 : (1990) 1 SCALE 85 : (1990) 2 SCC 187 : (1990) 1 UJ 447
Supreme Court30 Jan 1990Dismissed
Hira Lal and another Vs Gajjan and others
Supreme Court Of India · AIR 1990 SC 723 : (1990) 1 AWC 286 Supp : (1990) 1 JT 95 : (1990) RD 75 : (1990) 3 SCC 285 : (1990) 1 SCR 164 : (1990) 1 UJ 561
Civil Procedure Code, 1908 (CPC) — Section 100(1)Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33
Supreme Court30 Jan 1990Allowed
Indian Piston Limited Vs The Collector of Central Excise
Supreme Court Of India · AIR 1990 SC 977 : (1990) 27 ECC 1 : (1990) 46 ELT 3 : (1990) 1 JT 99 : (1990) 1 SCALE 79 : (1990) 1 SCC 470 : (1990) 1 SCR 157 : (1990) 1 UJ 363
Central Excises and Salt Act, 1944 — Section 4, 4(1)
Supreme Court30 Jan 1990allowed
Patasibai and Others Vs Ratanlal
Supreme Court Of India · (1990) 92 BOMLR 228 : (1990) 3 JT 68 : (1990) 1 SCALE 279 : (1990) 2 SCC 42 : (1990) 1 SCR 172
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a)
Supreme Court25 Jan 1990allowed
Anil Kumar Vs Nanak Chandra Verma
Supreme Court Of India · AIR 1990 SC 1215 : (1991) 2 BC 135 : (1990) 3 SCC 603
Transfer of Property Act, 1882 — Section 106
Supreme Court25 Jan 1990Disposed Of
Municipal Corporation, Jabalpur Vs Krishi Upaj Mandi Samiti and another
Supreme Court Of India · AIR 1990 SC 601 : (1990) JLJ 184 : (1990) 1 JT 82 : (1990) MPLJ 303 : (1990) 2 SCC 33 : (1990) 1 SCR 144
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 2(2), 415, 7
Supreme Court25 Jan 1990Dismissed
M/s. Dutta Cycle Stores and others Vs Smt. Gita Devi Sultania and others
Supreme Court Of India · AIR 1990 SC 656 : (1990) 38 BLJR 381 : (1990) 1 JT 79 : (1990) 1 PLJR 36 : (1990) 1 SCALE 70 : (1990) 1 SCC 586 : (1990) 1 SCR 152 : (1990) 1 UJ 508
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Constitution of India, 1950 — Article 136
Supreme Court24 Jan 1990Disposed Of
E.V. Raghavan Vs The Secretary to Government and Others
Supreme Court Of India · (1990) 2 KLJ 93
Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 82, 87
Supreme Court24 Jan 1990Allowed
P.V.G. Raju Guru Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1990 SC 650 : (1990) 1 JT 86 : (1990) 1 SCALE 72 : (1990) 2 SCC 61 : (1990) 1 SCR 134 : (1990) 1 UJ 565
Supreme Court24 Jan 1990dismissed
Sanat Kumar Agarwal Vs Smt. Nandini Agarwal
Supreme Court Of India · AIR 1990 SC 594 : (1990) 1 DMC 377 : (1990) JLJ 310 : (1990) 1 JT 90 : (1990) 1 SCALE 76 : (1990) 1 SCC 475 : (1990) 2 UJ 358
Hindu Marriage Act, 1955 — Section 13(1)