COURT ARCHIVE

Supreme Court Of India judgments, 1990

709 judgments · page 17 of 36

Supreme Court28 Aug 1990Dismissed

Chandran alias Surandran and another Vs State of Kerala

Supreme Court Of India · (1990) 14 ACR 671 : AIR 1990 SC 2148 : (1990) CriLJ 2296 : (1990) 3 JT 718 : (1990) 2 SCALE 420 : (1991) 1 SCC 39 Supp : (1991) 2 ShimLC 55 : (1990) 2 UJ 722

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 34, 392

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Supreme Court28 Aug 1990Allowed

S. Harcharan Singh Vs Union of India

Supreme Court Of India · AIR 1991 SC 945 : (1990) 2 ARBLR 243 : (1990) 3 JT 692 : (1990) 2 SCALE 413 : (1990) 4 SCC 647 : (1990) 1 SCR 76 Supp : (1990) 2 ShimLC 336 : (1990) 2 UJ 673

Arbitration Act, 1940 — Section 30, 33

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Supreme Court28 Aug 1990Dismissed

U.P. S.C. and S.Ts. Welfare Association Vs State of U.P. and others

Supreme Court Of India · AIR 1991 SC 255 : (1991) 2 SCC 257 Supp

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Supreme Court27 Aug 1990dismissed

State of Punjab and others Vs Krishan Dayal Sharma

Supreme Court Of India · AIR 1990 SC 2177 : (1990) LabIC 1871

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Supreme Court27 Aug 1990dismissed

Bhagwan Das Vs Smt. Jiley Kaur and another

Supreme Court Of India · AIR 1991 SC 266 : (1991) 2 SCC 300 Supp

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)

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Supreme Court27 Aug 1990Allowed

Catering Cleaners of Southern Railways Vs Chief Commericial Supdt., Southern Railway

Supreme Court Of India · AIR 1991 SC 26 : (1990) LabIC 1936 : (1998) 3 LLJ 747 : (1991) 2 SCC 576 Supp

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Supreme Court24 Aug 1990Disposed Of

Shyamlal Agarwal Vs Ratanlal Malviya (dead) by Lrs.

Supreme Court Of India · AIR 1991 SC 353 : (1991) 2 SCC 449 Supp

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 28

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Supreme Court24 Aug 1990Allowed

Chaudhary Kesava Rao and others Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1990 SC 2043 : (1991) 61 FLR 653 : (1990) 3 JT 652 : (1991) 2 LLJ 582(2) : (1990) 2 SCALE 425 : (1990) 4 SCC 165 : (1990) 1 SCR 5(1) Supp : (1990) 2 UJ 697

Constitution of India, 1950 — Article 14, 32

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Supreme Court24 Aug 1990Dismissed

State bank of India Vs The Workmen of State Bank of India and another

Supreme Court Of India · AIR 1990 SC 2034 : (1991) 61 FLR 618 : (1990) 3 JT 589 : (1990) 2 LLJ 586 : (1990) 2 SCALE 428 : (1991) 1 SCC 13 : (1990) 1 SCR 11 Supp : (1990) 2 UJ 569

Industrial Disputes Act, 1947 — Section 2, 25F

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Supreme Court24 Aug 1990Allowed

Kumari Aparna Shrikant Bhaye Vs State of Maharashtra and others

Supreme Court Of India · AIR 1990 SC 2250 : (1990) 3 JT 622 : (1990) 2 SCALE 443 : (1990) 4 SCC 172 : (1990) 1 SCR 1 Supp : (1990) 2 UJ 688 : (1990) 3 UPLBEC 2044

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Supreme Court24 Aug 1990Dismissed

Sharp Business Machines Pvt. Ltd., Bangalore Vs Collector of Customs, Bangalore

Supreme Court Of India · (1990) 31 ECR 177 : (1990) 49 ELT 640 : (1990) 4 JT 74 : (1990) 2 SCALE 435 : (1991) 1 SCC 154 : (1990) 1 SCR 28 Supp

Customs Act, 1962 — Section 111, 14, 14(1)Imports & Exports (Control) Act, 1947 — Section 3

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Supreme Court23 Aug 1990Disposed Of

M/s. Hindustan Polymers Vs Collector of Central Excise M/s. Hindustan Polymers, Visakhapatnam Vs Collector of Central Excise, Guntur and others

Supreme Court Of India · AIR 1990 SC 1676 : (1989) 24 ECC 380 : (1989) 43 ELT 165 : (1989) 3 JT 674 : (1989) 2 SCALE 411 : (1989) 4 SCC 323(1) : (1989) 4 SCC 323 : (1989) 3 SCR 974

Central Excises and Salt Act, 1944 — Section 2, 3, 35L, 4(4)

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Supreme Court23 Aug 1990dismissed

Sardara Singh (Dead) by Lrs. and Another Vs Sardara Singh (Dead) and Others

Supreme Court Of India · (1990) 3 JT 566 : (1990) 2 SCALE 327 : (1990) 4 SCC 90 : (1990) 2 UJ 507

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90, 9Punjab Land Revenue Act, 1887 — Section 158(2), 85, 86, 88

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Supreme Court23 Aug 1990Dismissed

Sundaramurthy Vs State of Tamil Nadu

Supreme Court Of India · AIR 1990 SC 2007 : (1990) CriLJ 2198 : (1990) 3 Crimes 113 : (1990) 3 JT 557 : (1990) 2 SCALE 363 : (1990) SCC 267 Supp : (1990) 1 SCC 267 Supp

Penal Code, 1860 (IPC) — Section 302, 304, 325

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Supreme Court22 Aug 1990allowed

Vinaya Kumar Shukal Vs Lakhpat Ram and another

Supreme Court Of India · AIR 1990 SC 2171 : (1990) 3 JT 563 : (1990) 2 SCALE 343 : (1990) 4 SCC 246 : (1990) 3 SCR 965 : (1990) 2 UJ 591

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A(4), 29A(5)

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Supreme Court22 Aug 1990Disposed Of

Jamshedpur Contractors Works Union Vs State of Bihar and Others

Supreme Court Of India · (1991) 61 FLR 645 : (1990) 2 SCALE 402 : (1991) 1 SCC 158 Supp : (1990) 3 SCR 977 : (1990) 2 UJ 627

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 10

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Supreme Court22 Aug 1990allowed

Nagri Pracharini Sabha and Another Vs Vth Additional District and Sessions Judge, Varanasi and Others

Supreme Court Of India · (1990) 4 JT 160 : (1990) 2 SCALE 404 : (1991) 2 SCC 36 Supp : (1990) 3 SCR 971 : (1990) 2 UJ 629

Civil Procedure Code, 1908 (CPC) — Section 9Societies Registration Act, 1860 — Section 23, 25

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Supreme Court22 Aug 1990Allowed

T.N. Saxena and others Vs State of Uttar Pradesh and others

Supreme Court Of India · AIR 1991 SC 235 : (1991) LabIC 214 : (1991) 1 PLJR 75 : (1991) 2 SCC 551 Supp

Constitution of India, 1950 — Article 32

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Supreme Court22 Aug 1990Dismissed

Karnani Properties Ltd. Vs State of West Bengal and others

Supreme Court Of India · AIR 1990 SC 2047 : (1991) 1 CALLT 26 : (1990) 3 CompLJ 289 : (1990) 3 JT 624 : (1990) LabIC 1677 : (1994) 3 LLJ 378 : (1990) 2 SCALE 322 : (1990) 4 SCC 472 : (1990) 3 SCR 933 : (1991) 2 SLJ 167 : (1990) 2 UJ 621 : (1990) 3 UPLBEC 1986

Constitution of India, 1950 — Article 133(1), 226Industrial Disputes Act, 1947 — Section 15, 19(2), 2

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Supreme Court22 Aug 1990Disposed Of

Ram Bhawan Singh and Others Vs Jagdish and Others

Supreme Court Of India · (1990) 3 JT 704 : (1990) 2 SCALE 399 : (1990) 4 SCC 309 : (1990) 3 SCR 957 : (1991) 1 UJ 15

Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 43Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4

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