Supreme Court20 Aug 1973Dismissed
Oyami Ayatu Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1974 SC 216 : (1974) CriLJ 305 : (1974) 3 SCC 299 : (1973) SCC(Cri) 925 : (1973) 5 UJ 802
Penal Code, 1860 (IPC) — Section 302, 303, 84
COURT ARCHIVE
Supreme Court Of India judgments, 1973
433 judgments · page 10 of 22
Supreme Court20 Aug 1973dismissed
Mst. Bhagwani Kuer (Dead) and Others Vs Smt. Tapeswari Kuer (Dead) and Others
Supreme Court Of India · AIR 1973 SC 2583 : (1975) 23 BLJR 272 : (1974) 7 PLJR 215 : (1973) 2 SCC 646 : (1974) 1 SCR 430 : (1973) 5 UJ 766
Succession Act, 1925 — Section 141
Supreme Court18 Aug 1973Allowed
Jainaram singh Vs State of M.P.
Supreme Court Of India · (1974) JLJ 130
Criminal Procedure Code, 1898 (CrPC) — Section 342Foreigners Act, 1946 — Section 14Madhya Pradesh Excise Act, 1915 — Section 34
Supreme Court17 Aug 1973dismissed
State of Andhra Pradesh and Another Vs Andhra Provincial Potteries Ltd. and Others
Supreme Court Of India · AIR 1973 SC 2429 : (1973) 43 CompCas 514 : (1973) CriLJ 1616 : (1973) 2 SCC 786 : (1973) SCC(Cri) 1062 : (1974) 1 SCR 410
Companies Act, 1913 — Section 131, 133, 133(3), 134, 134(12)Companies Act, 1950 — Section 220, 220(1), 220(3)Companies Act, 1956 — Section 133(3), 162, 220, 220(1), 76(2)
Supreme Court17 Aug 1973Dismissed
K.M. Sengoda Goundar and Others Vs State of Madras and Another
Supreme Court Of India · AIR 1973 SC 2441 : (1974) 1 AnWR 111 : (1973) 2 SCC 662 : (1973) 5 UJ 782
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 2(11), 2(4)
Supreme Court16 Aug 1973dismissed
Commissioner of Income Tax, Bombay Vs Onkarmal Meghraj (H.U.F.)
Supreme Court Of India · AIR 1973 SC 2585 : (1974) 93 ITR 233 : (1974) 3 SCC 349 : (1974) 1 SCR 391
Income Tax Act, 1922 — Section 34, 34(1), 34(3)
Supreme Court16 Aug 1973dismissed
Rajender Singh and Others Vs Santa Singh and Others
Supreme Court Of India · AIR 1973 SC 2537 : (1974) MhLj 1 : (1974) MPLJ 78 : (1973) 2 SCC 705 : (1974) 1 SCR 381
Transfer of Property Act, 1882 — Section 3, 52
Supreme Court16 Aug 1973dismissed
Rev. Fr. K.C. Alexander Vs State of Kerala
Supreme Court Of India · AIR 1973 SC 2498 : (1973) 2 SCC 737 : (1974) 1 SCR 399
Travancore Land Conservancy Act, 1091 — Section 9
Supreme Court14 Aug 1973Dismissed
Lalji and Others Vs The State of U.P.
Supreme Court Of India · AIR 1973 SC 2505 : (1974) 3 SCC 295 : (1973) SCC(Cri) 921 : (1974) 1 SCR 367 : (1973) 5 UJ 790
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 304
Supreme Court14 Aug 1973Allowed
Thakur Jainarain Singh Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1973 SC 2543 : (1973) 2 SCC 589 : (1973) SCC(Cri) 909 : (1973) 5 UJ 798
Criminal Procedure Code, 1898 (CrPC) — Section 342
Supreme Court14 Aug 1973Allowed
Gajadhar Prasad and Others Vs Babu Bhakta Ratan and Others
Supreme Court Of India · AIR 1973 SC 2593 : (1973) 2 SCC 629 : (1974) 1 SCR 372 : (1973) 5 UJ 775
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 90
Supreme Court13 Aug 1973Dismissed
Jugal Kishore Vs Dhanno Devi (Dead) by Lrs.
Supreme Court Of India · AIR 1973 SC 2508 : (1973) CriLJ 1769 : (1973) 2 SCC 567 : (1974) 1 SCR 360
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 7 Rule 11
Supreme Court10 Aug 1973Dismissed
Krishan Chander Vs Ram Lal
Supreme Court Of India · AIR 1973 SC 2513 : (1973) 2 SCC 759 : (1974) 1 SCR 349
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(2)Representation of the People Act, 1951 — Section 123(1)(A), 123(1)(B), 82, 99(1)
Supreme Court10 Aug 1973Allowed
Smt. Manibai and Another Vs The State of Maharashtra
Supreme Court Of India · AIR 1974 SC 434 : (1974) CriLJ 451 : (1974) 3 SCC 760 : (1974) SCC(Cri) 236 : (1973) 5 UJ 788
Prevention of Food Adulteration Act, 1954 — Section 17(1)
Supreme Court09 Aug 1973Dismissed
Bishan Singh, Gurdial Singh, Hardial Singh, Surjit Singh, Harbans Singh and Hazur Singh Vs The State of Punjab
Supreme Court Of India · AIR 1973 SC 2443 : (1973) CriLJ 1596 : (1974) 3 SCC 288 : (1973) SCC(Cri) 914 : (1973) 5 UJ 755
Criminal Procedure Code, 1898 (CrPC) — Section 158, 417Penal Code, 1860 (IPC) — Section 148, 149, 302, 449
Supreme Court08 Aug 1973Dismissed
The State of U.P. Vs Zahoor Ahmad and Another
Supreme Court Of India · AIR 1973 SC 2520 : (1973) 2 SCC 547 : (1974) 1 SCR 344(1) : (1973) 5 UJ 805
Government Grants Act, 1895 — Section 2, 3Transfer of Property Act, 1882 — Section 106, 116, 14, 16
Supreme Court08 Aug 1973Allowed
Mysore State Road Transport Corporation, Bangalore Vs S.K. Athani and Another Mysore State Road Transport Corporation, Bangalore Vs The Presiding Officer, Labour Court Hubli and Another, etc.
Supreme Court Of India · AIR 1973 SC 2448 : (1973) 27 FLR 295 : (1973) 2 LLJ 399 : (1973) 2 SCC 540 : (1973) 1 SLJ 891 : (1973) 5 UJ 810
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2)
Supreme Court08 Aug 1973Dismissed
Dharamvir and Another Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1974 SC 1156 : (1974) CriLJ 812 : (1974) 4 SCC 150 : (1974) SCC(Cri) 352
Penal Code, 1860 (IPC) — Section 325, 34
Supreme Court07 Aug 1973Allowed
Gorakh Nath Dube Vs Hari Narain Singh and Others
Supreme Court Of India · AIR 1973 SC 2451 : (1973) RD 423 : (1973) 2 SCC 535 : (1974) 1 SCR 339
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2)
Supreme Court07 Aug 1973Dismissed
Abdul Sathar Haji Moosa Sait Dharmastapanam Vs Commissioner of Agricultural Income Tax, Kerala
Supreme Court Of India · AIR 1974 SC 1795 : (1973) 91 ITR 5 : (1974) 3 SCC 257
Constitution of India, 1950 — Article 133Kerala Agricultural Income Tax Act, 1950 — Section 4