Supreme Court02 Dec 1969Dismissed
Ch. Laiq Singh and Others Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1970 SC 658 : (1970) CriLJ 741(1) : (1970) 2 SCC 561 : (1970) 1 SCC(Cri) 502
Penal Code, 1860 (IPC) — Section 147, 149, 365
COURT ARCHIVE
Supreme Court Of India judgments, 1969
576 judgments · page 2 of 29
Supreme Court02 Dec 1969Allowed
Arun Ghosh Vs State of West Bengal
Supreme Court Of India · AIR 1970 SC 1228 : (1970) CriLJ 1136 : (1970) 1 SCC 98 : (1970) 1 SCC(Cri) 67 : (1970) 3 SCR 288
Preventive Detention Act, 1950 — Section 3(2)
Supreme Court01 Dec 1969Dismissed
State of Orissa Vs Maharaja Shri B.P. Singh Deo
Supreme Court Of India · AIR 1970 SC 670 : (1970) 76 ITR 690 : (1971) 3 SCC 52
Orissa Agricultural Income Tax Act, 1947 — Section 29
Supreme Court01 Dec 1969Dismissed
S. Parthasarathy Vs Commissioner of Income Tax, Madras
Supreme Court Of India · (1970) 76 ITR 688
Supreme Court01 Dec 1969Allowed
Hindusthan Commercial Bank Ltd. Vs Punnu Sahu (Dead) through Legal representatives
Supreme Court Of India · AIR 1970 SC 1384 : (1971) 3 SCC 124
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
Supreme Court01 Dec 1969Dismissed
Bhrigunath Tewary and Ramlal Rajbhar Vs The State of West Bengal
Supreme Court Of India · AIR 1970 SC 671 : (1970) CriLJ 742 : (1970) 3 SCC 880
Constitution of India, 1950 — Article 32Preventive Detention Act, 1950 — Section 3(2)
Supreme Court28 Nov 1969Allowed
Silver Screen Enterprises Vs Devki Nandan Nagpal
Supreme Court Of India · AIR 1970 SC 669 : (1970) 72 PLR 583 : (1970) 3 SCC 878
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
Supreme Court27 Nov 1969dismissed
Ram Gopal and Another Vs Alladia and Others
Supreme Court Of India · AIR 1970 SC 970 : (1971) 3 SCC 46
Constitution of India, 1950 — Article 136Transfer of Property Act, 1882 — Section 107
Supreme Court26 Nov 1969Allowed
M.N. Sankaranarayanan Nair Vs P.V. Balakrishnan and Others
Supreme Court Of India · (1974) LW(Cri) 128
Criminal Procedure Code, 1898 (CrPC) — Section 173, 173(4), 207A, 240, 333Essential Services Maintenance Ordinance, 1968 — Section 4, 5Penal Code, 1860 (IPC) — Section 109, 120A, 193, 420, 467
Supreme Court26 Nov 1969dismissed
Jasodabai & Smt. Ramchandrabai Vs The State of Maharashtra & Anr
Supreme Court Of India · AIR 1970 SC 1972 : (1971) 73 BOMLR 51 : (1970) 1 SCC 171 : (1970) 3 SCR 285
Constitution of India, 1950 — Article 132, 133(1), 226
Supreme Court26 Nov 1969Allowed
Sangat Singh Vs Ch. Perma Nand Bahl and Others
Supreme Court Of India · AIR 1970 SC 812 : (1971) 3 SCC 36
Delhi Rent Control Act, 1958 — Section 3
Supreme Court25 Nov 1969dismissed
M.C. Agarwal & Anr Vs State of Rajasthan & Ors
Supreme Court Of India · AIR 1970 SC 776 : (1971) 3 SCC 17 : (1969) WLN 85
Constitution of India, 1950 — Article 226
Supreme Court24 Nov 1969Dismissed
Om Prakash Vs The State of Haryana and Another
Supreme Court Of India · AIR 1970 SC 654 : (1970) CriLJ 737 : (1970) 3 SCC 107 : (1970) 1 SCC(Cri) 525
Defence of India Rules, 1962 — Rule 125(9)Gur (Movement Control) Order, 1963 — Section 3(1)
Supreme Court24 Nov 1969Dismissed
Murtaza and Sons and Another Vs Nazir Mohd. Khan and Others
Supreme Court Of India · AIR 1970 SC 668 : (1970) 3 SCC 876
Mysore Insolvency Act, 1925 — Section 54, 6
Supreme Court24 Nov 1969Dismissed
State of Punjab Vs Satpal and Another
Supreme Court Of India · AIR 1970 SC 655 : (1970) CriLJ 738 : (1970) 20 FLR 89 : (1970) LabIC 772 : (1970) 2 LLJ 64 : (1969) 3 SCC 910 : (1970) 1 SCC(Cri) 176
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 16(1)
Supreme Court24 Nov 1969Allowed
The State of Rajasthan and Another Vs Fateh Chand and Another
Supreme Court Of India · AIR 1970 SC 1099 : (1969) WLN 87
Rajasthan Ministerial Staff Rules, 1957 — Rule 7Rajasthan Service Rules, 1951 — Rule 12, 23A, 23A(2), 7
Supreme Court21 Nov 1969Allowed
Narendrajit Singh Anr Vs The State of U.P. & Anr
Supreme Court Of India · (1970) 1 SCC 125(1) : (1970) 1 SCC 125 : (1970) 3 SCR 278
Land Acquisition Act, 1894 — Section 17, 17(2), 4, 4(1), 6
Supreme Court20 Nov 1969Dismissed
Gulam Abbas and Others Vs Mulla Abdul Kadar (dead) through his Executors and Others
Supreme Court Of India · (1970) 3 SCC 643
Supreme Court20 Nov 1969dismissed
Board of High School and Inter-mediate Education, U.P. & Others Vs Kumari Chitra Srivastava & Others
Supreme Court Of India · AIR 1970 SC 1039 : (1970) 1 SCC 121 : (1970) 3 SCR 266
Constitution of India, 1950 — Article 226
Supreme Court20 Nov 1969Allowed
General Manager, Eastern Railway and Another Vs Jawala Prosad Singh
Supreme Court Of India · AIR 1970 SC 1095 : (1970) 20 FLR 84 : (1970) 2 LLJ 279 : (1970) 1 SCC 103 : (1970) 3 SCR 271
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15Criminal Procedure Code, 1898 (CrPC) — Section 363