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Supreme Court Of India judgments, 1967

394 judgments · page 8 of 20

Supreme Court23 Aug 1967Dismissed

State of Mysore Vs S.R. Jayaram

Supreme Court Of India · AIR 1968 SC 346 : (1968) LabIC 357 : (1968) 1 SCR 349

Constitution of India, 1950 — Article 14, 16, 16(1), 309, 320(3)Mysore Recruitment of Gazetted Probationers Rules, 1959 — Rule 3, 5, 6, 7, 8
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Supreme Court22 Aug 1967Allowed

Syndicate Bank Ltd. Vs K.R.V. Bhat

Supreme Court Of India · AIR 1968 SC 231 : (1968) 16 FLR 39 : (1968) LabIC 207 : (1967) 2 LLJ 745 : (1968) 1 SCR 327

Industrial Disputes Act, 1947 — Section 33, 33(2), 33A
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Supreme Court17 Aug 1967Allowed

Jagdish Pandey Vs The Chancellor University of Bihar & Anr

Supreme Court Of India · AIR 1968 SC 353 : (1968) 1 SCR 231

Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 48Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Amendment Act, 1962 — Section 4Constitution of
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Supreme Court17 Aug 1967Allowed

Smt. Kalawati Vs Bisheshwar

Supreme Court Of India · AIR 1968 SC 261 : (1968) RD 231 : (1968) 1 SCR 223

Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1954 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms (Amendment) Act, 1956 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms Ac
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