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Supreme Court Of India judgments, 1967

394 judgments · page 14 of 20

Supreme Court07 Apr 1967Dismissed

Sales Tax Officer Vs K.I. Abraham

Supreme Court Of India · AIR 1967 SC 1823 : (1967) 3 SCR 518 : (1967) 20 STC 367

Central Sales Tax (Kerala) Rules, 1957 — Rule 6(1)Central Sales Tax Act, 1956 — Section 13(3), 13(4), 8(4)
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Supreme Court05 Apr 1967Dismissed

Madan Lal Vs State of Punjab

Supreme Court Of India · AIR 1967 SC 1590 : (1967) CriLJ 1401 : (1967) 69 PLR 846 : (1967) 3 SCR 439

Penal Code, 1860 (IPC) — Section 120B, 196(2), 409, 465, 477A
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Supreme Court04 Apr 1967Dismissed

Jamatraj Kewalji Govani Vs The State of Maharashtra

Supreme Court Of India · AIR 1968 SC 178 : (1968) 70 BOMLR 134 : (1968) CriLJ 231 : (1968) MhLj 371 : (1968) MPLJ 377 : (1967) 3 SCR 415

Criminal Procedure Code, 1898 (CrPC) — Section 252, 254, 255, 256, 257Evidence Act, 1872 — Section 165
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Supreme Court03 Apr 1967Dismissed

Hans Raj Vs Rattan Chand, etc.

Supreme Court Of India · (1968) MhLj 164 : (1968) MPLJ 82 : (1967) 3 SCR 365

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Provincial Insolvency Act, 1920 — Section 4, 4(1), 4(2), 68
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Supreme Court31 Mar 1967Allowed

Hiralal Vallabhram Vs Kastorbhai Lalbhai & Ors

Supreme Court Of India · AIR 1967 SC 1853 : (1968) GLR 41 : (1967) 3 SCR 343

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 14, 28Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 111
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