Supreme Court10 Feb 1966Dismissed
Kishanchand Lunidasingh Bajaj Vs Commissioner of Income Tax, Mysore
Supreme Court Of India · AIR 1966 SC 1583 : (1966) 60 ITR 500 : (1966) 3 SCR 573
Income Tax Act, 1922 — Section 14(2), 14(3), 14(4), 14(5), 15
COURT ARCHIVE
Supreme Court Of India judgments, 1966
333 judgments · page 15 of 17
Supreme Court09 Feb 1966Dismissed
The Collector of Customs, Calcutta and Another Vs G. Dass and Co. and Others
Supreme Court Of India · AIR 1966 SC 1577 : (1983) 13 ELT 1511
Sea Customs Act, 1878 — Section 37, 37, 86
Supreme Court09 Feb 1966Dismissed
State of Madhya Pradesh and Others Vs Vishnu Prasad Sharma and Others
Supreme Court Of India · AIR 1966 SC 1593 : (1966) MhLj 969 : (1966) MPLJ 995 : (1966) 3 SCR 557
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
Supreme Court08 Feb 1966Allowed
Sitaram Motilal Kalal Vs Santanuprasad Jaishankar Bhatt
Supreme Court Of India · AIR 1966 SC 1697 : (1966) MhLj 881 : (1966) MPLJ 913 : (1966) 3 SCR 527
Motor Vehicles Act, 1939 — Section 6, 96(1)Railways Act, 1989 — Section 108
Supreme Court08 Feb 1966Allowed
Baban Singh and Anr Vs Jagdish Singh & Ors
Supreme Court Of India · AIR 1967 SC 68 : (1966) 14 BLJR 843 : (1967) CriLJ 6 : (1966) 3 SCR 552
Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479APenal Code, 1860 (IPC) — Section 191, 192, 193, 199
Supreme Court08 Feb 1966Dismissed
Ram Chander Prasad Sharma Vs State of Bihar & Anr
Supreme Court Of India · AIR 1967 SC 349 : (1966) 14 BLJR 920 : (1967) CriLJ 409 : (1966) 3 SCR 517
Criminal Procedure Code, 1898 (CrPC) — Section 417Electricity Act, 1910 — Section 2, 39, 44, 50Electricity Rules, 1956 — Rule 138, 56
Supreme Court08 Feb 1966Allowed
Ranjit Singh Vs Pritam Singh & Ors
Supreme Court Of India · AIR 1966 SC 1626 : (1966) 3 SCR 543
Registration of Electors Rules, 1960 — Rule 10, 11, 12, 18, 19Representation of the People Act, 1950 — Section 13D, 16, 32, 4
Supreme Court07 Feb 1966Allowed
The General Assurance Society Ltd. Vs Chandmull Jain and Anr
Supreme Court Of India · (1966) 02 SC CK 0011
Supreme Court07 Feb 1966Allowed
General Assurance Society Ltd. Vs Chandumull Jain and Another
Supreme Court Of India · AIR 1966 SC 1644 : (1966) 36 CompCas 468 : (1966) 3 SCR 500
Supreme Court07 Feb 1966Dismissed
Shri Ram Prasad (Deceased) by his Legal Representative Vs The State of Punjab
Supreme Court Of India · AIR 1966 SC 1607 : (1967) 1 LLJ 438 : (1966) 3 SCR 486
Bank of Patiala (Staff) Rules, 1954 — Rule 1Bombay Civil Services Rules, 1959 — Rule 165Constitution of India, 1950 — Article 14, 309, 311, 311(2), 330
Supreme Court04 Feb 1966Allowed
State of Uttar Pradesh Vs R.B. Agarwal
Supreme Court Of India · AIR 1966 SC 1135 : (1966) 14 BLJR 656 : (1966) CriLJ 815 : (1966) 3 SCR 462
Constitution of India, 1950 — Article 134(1), 136Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 467, 471
Supreme Court04 Feb 1966Allowed
Surendra Nath Bibra Vs Stephen Court Ltd.
Supreme Court Of India · AIR 1966 SC 1361 : (1966) 3 SCR 458
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Presidency Small Cause Courts Act, 1882 — Section 38
Supreme Court04 Feb 1966Allowed
Smt. Shyam Kishori Devi Vs Patna Municipal Corporation & Anr
Supreme Court Of India · AIR 1966 SC 1678 : (1966) 14 BLJR 449 : (1966) 3 SCR 466
Bihar and Orissa Municipal Act, 1922 — Section 117, 117(1), 386(1)Patna Municipal Corporation Act, 1951 — Section 102, 105, 107, 107(1), 111
Supreme Court04 Feb 1966Dismissed
S. Rama Iyer Vs Sundarasa Ponnapoondar
Supreme Court Of India · AIR 1966 SC 1431 : (1966) 2 AnWR 78 : (1966) 3 SCR 474
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(1), 3(2), 3(3), 3(4), 4
Supreme Court04 Feb 1966Allowed
Yelamanchilisiva Panchakshamma Godavaru Vs Yalamanchili Cheva Abhayi and Ors
Supreme Court Of India · AIR 1967 SC 207 : (1966) 3 SCR 446
Supreme Court04 Feb 1966Dismissed
Maqbool Alam Khan Vs Mst. Khodaija & Ors
Supreme Court Of India · AIR 1966 SC 1194 : (1966) 14 BLJR 566 : (1966) 3 SCR 479
Civil Procedure Code, 1908 (CPC) — Section 144
Supreme Court04 Feb 1966Dismissed
Probhudas Morarjee Rajkotia & Ors Vs Union of India & Ors
Supreme Court Of India · AIR 1966 SC 1044
Constitution of India, 1950 — Article 14
Supreme Court04 Feb 1966Dismissed
Pandit Sri Chand and Ors Vs Jagdish Parshad Kishan Chand
Supreme Court Of India · (1966) 3 SCR 451
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12
Supreme Court28 Jan 1966Dismissed
Girdharilal Amratlal Shodan and Others Vs State of Gujarat and Others
Supreme Court Of India · AIR 1966 SC 1408 : (1966) GLR 957 : (1966) 3 SCR 437
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 4, 5
Supreme Court28 Jan 1966dismissed
Mohd. Raza Dabstani Vs State of Bombay and Ors
Supreme Court Of India · AIR 1966 SC 1436 : (1966) MPLJ 1051 : (1966) 3 SCR 441
Constitution of India, 1950 — Article 5