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Supreme Court Of India judgments, 1964

350 judgments · page 8 of 18

Supreme Court28 Aug 1964Dismissed

Uttamchand Vs S.M. Lalwani

Supreme Court Of India · AIR 1965 SC 716 : (1965) JLJ 370 : (1965) MPLJ 594

Madhya Bharat Accommodation Control Act, 1955 — Section 2(1), 3
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Supreme Court25 Aug 1964dismissed

Deochand and Another Vs Shiv Ram and Others

Supreme Court Of India · (1965) JLJ 866 : (1965) MhLj 491 : (1965) MPLJ 664

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13Supreme Court Rules, 1966 — Order 20 Rule 1, Order 45 Rule 2, Order 45 Rule 5
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Supreme Court24 Aug 1964Allowed

State of Maharashtra Vs Hans George

Supreme Court Of India · AIR 1965 SC 722 : (1965) 35 CompCas 557 : (1965) 1 SCR 123

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2Foreign Exchange Regulation Act, 1947 — Section 23(1A), 24(1), 8(1)
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Supreme Court24 Aug 1964dismissed

Deo Chand Vs Shiv Ram

Supreme Court Of India · AIR 1965 SC 615 : (1965) 2 AnWR 1 : (1965) MhLj 491 : (1965) 1 SCR 109

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 45 Rule 13(2), Order 45 Rule 2Supreme Court Rules, 1950 — Order 45 Rule 5
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Supreme Court24 Aug 1964Allowed

Kumaranand Vs Brij Mohan Lal

Supreme Court Of India · AIR 1965 SC 628 : (1965) 1 SCR 116

Representation Of The People Act, 1951 — Section 81, 82, 90(4), 100(1)(b), 116A(3), 117, 119A, 121, 123(4)
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Supreme Court19 Aug 1964dismissed

Ranjit D. Udeshi Vs State of Maharashtra

Supreme Court Of India · AIR 1965 SC 881 : (1965) 67 BLJR 506 : (1965) CriLJ 8 : (1966) MhLj 257 : (1966) MPLJ 273 : (1965) 1 SCR 65

Constitution of India, 1950 — Article 19(1)(A), 19(2)Penal Code, 1860 (IPC) — Section 292
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Supreme Court14 Aug 1964Dismissed

Biswanath Prasad Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1965 SC 821 : (1965) BLJR 621 : (1966) 12 FLR 11 : (1965) 1 SCR 49

Coal Mines (Conservation and Safety) Rules, 1954 — Rule 39Coal Mines (Conservation, Safety and Development) Act, 1952 — Section 17Constitution of India, 1950 — Article 14, 19
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