Supreme Court Of India Judgments 1963 — Page 2

Indian Railway Establishment Code, Vol. I. — Rule 10, 13, 14, 143, 144, 148, 148(1), 148(2), 148(3), 148(4), 149, 149(1), 149(2), 149(3), 321, 1709, 2045, 2046(2), 2046(3)Central Civil Services (Temporary Service) Rules, 1949 — Rule 5, 5(a)Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 49, 55B

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Supreme Court03 Dec 1963Dismissed

Vriddhachalam Pillai Vs Chaldean Syrian Bank Ltd., and Another

Supreme Court Of India · AIR 1964 SC 1425 : (1964) 5 SCR 647

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25

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Supreme Court03 Dec 1963Dismissed

Associated Cement Staff Union and The Associated Cement Cos. Ltd. Bombay Vs The Associated Cement Co. Ltd., Bombay, The Workmen employed by Respondent No. 1 who are not represented by Appellant No. 1 and The Workmen

Supreme Court Of India · AIR 1964 SC 914 : (1964) 8 FLR 108 : (1964) 1 LLJ 12

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4), 9

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Supreme Court03 Dec 1963Partly Allowed

Manimala Devi Vs Indu Bala Debya and Others

Supreme Court Of India · AIR 1964 SC 1295 : (1964) 5 SCR 635

Limitation Act, 1908 — Article 116, 120, 20Transfer of Property Act, 1882 — Section 63, 68, 68(1)

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Supreme Court02 Dec 1963Allowed

Workmen of Subong Tea Estate Vs The Outgoing Management of Subong Tea Estate and Another

Supreme Court Of India · AIR 1967 SC 420 : (1964) 8 FLR 91 : (1964) 1 LLJ 333 : (1964) 5 SCR 602

Industrial Disputes Act, 1947 — Section 10(1)(D), 25F, 25FF, 25G, 25H

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Supreme Court02 Dec 1963Allowed

State Bank of India Vs Nanak Chand Jain

Supreme Court Of India · AIR 1965 SC 122 : (1964) 8 FLR 132 : (1964) 1 LLJ 392 : (1964) 5 SCR 621

Industrial Disputes Act, 1947 — Section 33(2)

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Supreme Court02 Dec 1963Dismissed

Commissioner of Income Tax, Bombay Vs James Anderson

Supreme Court Of India · AIR 1964 SC 1761 : (1964) 51 ITR 345 : (1964) 5 SCR 590

Companies Act, 1913 — Section 35Income Tax Act, 1922 — Section 18(5), 2(2), 23A, 24B, 3Succession Act, 1925 — Section 211

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Supreme Court02 Dec 1963Dismissed

South Indian Bank Ltd. Vs A.R. Chacko

Supreme Court Of India · AIR 1964 SC 1522 : (1964) 8 FLR 128 : (1964) 1 LLJ 19 : (1964) 5 SCR 625

Industrial Disputes (Banking Companies) Decision Act, 1955 — Section 4Industrial Disputes Act, 1947 — Section 19(3), 19(6), 33C(2), 7

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Supreme Court01 Dec 1963Dismissed

V.R. Sadagopa Naidu Vs Bakthavatsalam and Another

Supreme Court Of India · (1963) 12 SC CK 0008

Hindu Marriage Validity Act, 1949 — Section 3

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Supreme Court29 Nov 1963dismissed

Mcleod and Company Ltd. Vs Workmen

Supreme Court Of India · AIR 1964 SC 1449 : (1964) 8 FLR 125 : (1964) 1 LLJ 386 : (1964) 5 SCR 568

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Supreme Court Of India judgments, 1963