Supreme Court20 Sept 1961Allowed

Bharat Sugar Mills Ltd. Vs Shri Jai Singh and Others

Supreme Court Of India · AIR 1961 SC 1183 : (1961) 3 FLR 371 : (1961) 2 LLJ 644 : (1962) 3 SCR 684 : (1960) 11 STC 793

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22, 23Industrial Disputes Act, 1947 — Section 33
Supreme Court04 Sept 1961Dismissed

Bhagwan Dayal Vs Mst. Reoti Devi

Supreme Court Of India · AIR 1962 SC 287 : (1962) 3 SCR 440

Agra Tenancy Act, 1926 — Section 227, 230, 264, 271Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 40