COURT ARCHIVE

Supreme Court Of India judgments, 1961

414 judgments · page 10 of 21

Supreme Court03 May 1961Dismissed

Delhi Administration Vs Ram Singh

Supreme Court Of India · AIR 1962 SC 63 : (1962) 2 SCR 694

Constitution of India, 1950 — Article 133(1)Criminal Procedure Code, 1898 (CrPC) — Section 5, 562, 563, 564Penal Code, 1860 (IPC) — Section 187

Supreme Court02 May 1961Allowed

Mohammad Hussain Gulam Mohammad and Another Vs The State of Bombay and Another

Supreme Court Of India · AIR 1962 SC 97 : (1961) GLR 21 : (1962) 2 SCR 659

Bombay Agricultural Produce Markets Act, 1939 — Section 4, 4(1), 5Constitution of India, 1950 — Article 19(1)

Supreme Court02 May 1961Dismissed

Dr. Gopal Dass Verma Vs Dr. S.K. Bhardwaj and Another

Supreme Court Of India · AIR 1963 SC 337 : (1962) 2 SCR 678

Defence of India Rules, 1962 — Rule 81(2)Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)

Supreme Court02 May 1961Dismissed

Instalment Supply (P.) Ltd. and Another Vs The Union of India (UOI) and Others

Supreme Court Of India · AIR 1962 SC 53 : (1962) 2 SCR 644 : (1961) 12 STC 489

Bengal Finance (Sales Tax) Act, 1941 — Section 4, 7Central Sales Tax Act, 1956 — Section 3, 4Constitution of India, 1950 — Article 14, 226, 227, 32

Supreme Court01 May 1961Dismissed

The State of Punjab Vs Nathu Ram

Supreme Court Of India · AIR 1962 SC 89 : (1961) 2 AnWR 182 : (1962) 2 SCR 636

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9

Supreme Court01 May 1961Dismissed

Binani Commercial Co. Ltd. Vs Ramanlal, Maganlal Mehta

Supreme Court Of India · AIR 1966 SC 1832 : (1962) MPLJ 1009 : (1962) 2 SCR 626

Constitution of India, 1950 — Article 249

Supreme Court28 Apr 1961dismissed

Nilkantha Shidramappa Ningashetti Vs Kashinath Somanna Ningashetti and Others

Supreme Court Of India · AIR 1962 SC 666 : (1962) 1 AnWR 263 : (1962) 2 SCR 551

Arbitration Act, 1940 — Section 14(1), 39(1), 42Constitution of India, 1950 — Article 133(1)Limitation Act, 1963 — Article 158

Supreme Court28 Apr 1961dismissed

Hota Venkata Surya Sivarama Sastry Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1967 SC 71 : (1963) 2 ALT 106 : (1962) 1 AnWR 120 : (1962) 2 SCR 535

Madras Scheduled Areas Estates (Abolition and Conversion into Ryotwari) Regulations, 1951 — Section 2Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(4)

Supreme Court28 Apr 1961dismissed

The General Manager, Southern Railway Vs Rangachari

Supreme Court Of India · AIR 1962 SC 36 : (1970) 2 LLJ 289 : (1962) 2 SCR 586

Constitution of India, 1950 — Article 132(1), 16, 16(1), 16(2), 16(4)Government of India Act, 1935 — Section 240, 241

Supreme Court28 Apr 1961dismissed

Smt. Ujjam Bai Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1962 SC 1621 : (1963) 2 SCR 778 Supp : (1963) 1 SCR 778

Constitution of India, 1950 — Article 14, 18(1)(g), 19, 19(1)(g), 31, 32, 133, 226, 265, 286Supreme Court Rules, 1950 — Order 5A Rule 2Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)

Supreme Court28 Apr 1961dismissed

George Oakes (P.) Ltd. Vs State of Madras

Supreme Court Of India · AIR 1962 SC 1037 : (1962) 2 SCR 570 : (1961) 12 STC 476

Constitution of India, 1950 — Article 246(3), 286Madras General Sales Tax Act, 1939 — Section 12, 2, 3, 3(1), 8B

Supreme Court28 Apr 1961Allowed

The Union of India (UOI) Vs Pandurang Kashinath More

Supreme Court Of India · AIR 1962 SC 630 : (1961) 3 FLR 323 : (1961) 2 LLJ 427

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Constitution of India, 1950 — Article 14, 16, 16(1), 311

Supreme Court28 Apr 1961Allowed

Jaisri Sahu Vs Rajdewan Dubey and Others

Supreme Court Of India · AIR 1962 SC 83 : (1962) 10 BLJR 153 : (1962) 2 SCR 558

Transfer of Property Act, 1882 — Section 83

Supreme Court27 Apr 1961Allowed

Sri Sinna Ramanuja Jeer and Others Vs Sri Ranga Ramanuja Jeer and Another

Supreme Court Of India · AIR 1961 SC 1720 : (1962) 2 SCR 509

Civil Procedure Code, 1908 (CPC) — Section 9

Supreme Court27 Apr 1961Allowed

Rana Sheo Ambar Singh Vs Allahabad Bank Ltd., Allahabad

Supreme Court Of India · AIR 1961 SC 1790 : (1962) 2 SCR 441

Land Reforms Act, 1950 — Section 10, 15, 16, 18, 4Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23Transfer of Property Act, 1882 — Section 73

Supreme Court27 Apr 1961Allowed

The Registrar, Co-operative Societies Vs Dharam Chand and Others

Supreme Court Of India · AIR 1961 SC 1743 : (1961) 31 CompCas 454 : (1962) 2 SCR 433

Co-operative Societies Act, 1912 — Section 17, 43Co-operative Societies Rules, 1912 — Rule 30(3)

Supreme Court27 Apr 1961Allowed

Ram Saran Lall and Others Vs Mst. Domini Kuer and Others

Supreme Court Of India · AIR 1961 SC 1747 : (1962) 2 SCR 474

Transfer of Property Act, 1882 — Section 54

Supreme Court27 Apr 1961Allowed

Tirumalachetti Rajaram Vs Tirumalachetti Radhakrishnayya Chetty

Supreme Court Of India · AIR 1961 SC 1795 : (1962) 2 SCR 452

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4

Supreme Court27 Apr 1961Dismissed

Harnam Das Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1961 SC 1662 : (1962) 2 SCR 487

Supreme Court27 Apr 1961Dismissed

Jawala Ram Vs State of Pepsu

Supreme Court Of India · AIR 1962 SC 1246 : (1962) 2 SCR 503

Constitution of India, 1950 — Article 20, 20(1), 20(2), 226, 227General Clauses Act, 1897 — Section 3(37)Northern India Canal and Drainage Act, 1873 — Section 31