COURT ARCHIVE

Supreme Court Of India judgments, 1960

335 judgments · page 15 of 17

Supreme Court07 Mar 1960Dismissed

The Parbhani Transport Co-operative Society Ltd. Vs The Regional Transport Authority, Aurangabad and Others

Supreme Court Of India · AIR 1960 SC 801 : (1960) 62 BOMLR 521 : (1960) NLJ 563 : (1960) 3 SCR 177

Constitution of India, 1950 — Article 14, 19(1)(G)Motor Vehicles Act, 1939 — Section 42, 47, 68F(1)

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Supreme Court07 Mar 1960Dismissed

D.N. Dutta Vs Income Tax Investigation Commission and Others

Supreme Court Of India · AIR 1960 SC 1317 : (1960) 39 ITR 196

Taxation on Income (Investigation Commission) Act, 1947 — Section 8(2), 8A(1)

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Supreme Court04 Mar 1960Dismissed

James Anderson, Administrator of The Estate of The Late Henry Gannon, Bombay Vs The Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1960 SC 751 : (1960) 62 BOMLR 646 : (1960) 39 ITR 123 : (1960) 3 SCR 167

Income Tax Act, 1961 — Section 12B(1), 24BSuccession Act, 1925 — Section 241

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Supreme Court03 Mar 1960Dismissed

The Associated Cement Companies Ltd. Vs Their Workmen

Supreme Court Of India · AIR 1960 SC 777 : (1960) 1 FLR 349 : (1960) 1 LLJ 491 : (1960) 3 SCR 157

Industrial Disputes Act, 1947 — Section 18, 19(6)

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Supreme Court01 Mar 1960Dismissed

Swadesamitran Limited, Madras Vs Their Workmen

Supreme Court Of India · AIR 1960 SC 762 : (1960) 1 FLR 337 : (1960) 1 LLJ 504 : (1960) 3 SCR 144

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Supreme Court01 Mar 1960Allowed

Associated Electrical Industries (India) Private Ltd., Calcutta Vs Its Workmen

Supreme Court Of India · AIR 1967 SC 284 : (1961) 2 LLJ 122

Industrial Disputes (Amendment) Act, 1957 — Section 33BIndustrial Disputes Act, 1947 — Section 2, 33B

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Supreme Court26 Feb 1960dismissed

Rabari Ghela Jadav Vs The State of Bombay

Supreme Court Of India · AIR 1960 SC 748 : (1960) 62 BOMLR 518 : (1960) CriLJ 1156 : (1960) 2 MLJ 35 : (1960) MPLJ 721 : (1960) 3 SCR 130

Criminal Procedure Code, 1898 (CrPC) — Section 418, 419, 420, 421, 422

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Supreme Court26 Feb 1960dismissed

Sahibzada Saiyed Muhammed Amirabbas Abbasi and Others Vs The State of Madhya Bharat and Others

Supreme Court Of India · AIR 1960 SC 768 : (1960) 2 AnWR 25 : (1960) 2 MLJ 25 : (1960) 3 SCR 138

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Constitution of India, 1950 — Article 32

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Supreme Court26 Feb 1960dismissed

Mohamed Dastagir Vs The State of Madras

Supreme Court Of India · (1960) CriLJ 1159 : (1960) 2 MLJ 39 : (1960) 3 SCR 116

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 422

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Supreme Court26 Feb 1960Dismissed

The Manager, Bengal Nagpur Cotton Mills Ltd. Vs J. Bastian

Supreme Court Of India · AIR 1960 SC 1110 : (1960) 1 FLR 525 : (1960) 1 LLJ 501

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16Constitution of India, 1950 — Article 136

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Supreme Court24 Feb 1960Dismissed

The State of Vindhya Pradesh (Now Madhya Pradesh) Vs Moradhwaj Singh and Others

Supreme Court Of India · AIR 1960 SC 796 : (1960) MPLJ 1118 : (1960) 3 SCR 106

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 31Madhya Pradesh Abolition of Jagirs and Land Reforms Act, 1952 — Section 22(1), 37

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Supreme Court23 Feb 1960Dismissed

Balwan Singh Vs Lakshmi Narain and Others

Supreme Court Of India · AIR 1960 SC 770 : (1960) 2 AnWR 27 : (1960) 2 MLJ 27 : (1960) 3 SCR 91

Constitution of India, 1950 — Article 136, 136(1)Representation of the People Act, 1951 — Section 123(5), 83(1), 90(3)

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Supreme Court23 Feb 1960Dismissed

Management of Pratap Press, New Delhi Vs Secretary, Delhi Press Workers'' Union and Its Workmen

Supreme Court Of India · AIR 1960 SC 1213 : (1960) 1 FLR 572 : (1960) 1 LLJ 497

Industrial Disputes Act, 1947 — Section 25E

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Supreme Court22 Feb 1960Allowed

Management of the Kodaneri Estate Vs Its Workmen and Another

Supreme Court Of India · AIR 1960 SC 723 : (1960) 1 LLJ 273

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Supreme Court22 Feb 1960Allowed

The Bihar State Co-operative Bank Ltd. Vs The Commissioner of Income Tax

Supreme Court Of India · AIR 1960 SC 789 : (1960) 39 ITR 114 : (1960) 2 MLJ 54 : (1960) 3 SCR 58

Income Tax Act, 1961 — Section 10, 12, 23(3), 34, 60

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Supreme Court22 Feb 1960Dismissed

The Tinnevelly-tuticorin Electric Supply Co. Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1960 SC 782 : (1960) 1 FLR 354 : (1960) 1 LLJ 275 : (1960) 3 SCR 68

Electricity (Supply) Act, 1948 — Section 57

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Supreme Court22 Feb 1960dismissed

The Brihan Maharashtra Sugar Syndicate Ltd. Vs Janardan Ramchandra Kulkarni and Others

Supreme Court Of India · AIR 1960 SC 794 : (1960) 62 BOMLR 515 : (1960) 30 CompCas 468 : (1960) 3 SCR 85

Companies Act, 1913 — Section 10, 153, 6Companies Act, 1956 — Section 10, 647General Clauses Act, 1897 — Section 6

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Supreme Court19 Feb 1960dismissed

The Commissioner of Income Tax, Bombay Others Vs.Chandulal Keshavlal and Co., Petlad

Supreme Court Of India · (1960) 3 SCR 50

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Supreme Court19 Feb 1960Dismissed

Commissioner Of Income Tax, Bombay North Vs Harivallabhadas Kalidas and Co. Shri Ambica Mills Ltd. Vs Commissioner of Income Tax, Bombay North

Supreme Court Of India · AIR 1960 SC 703 : (1960) 30 CompCas 286 : (1960) 39 ITR 1

Income Tax Act, 1922 — Section 4

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Supreme Court17 Feb 1960dismissed

The Commissioner of Income Tax, Bombay Vs Chandulal Keshavlal and Co., Petlad

Supreme Court Of India · AIR 1960 SC 738 : (1960) 62 BOMLR 567 : (1960) 30 CompCas 261 : (1960) 38 ITR 601 : (1960) 2 MLJ 101 : (1960) 3 SCR 38

Income Tax Act, 1961 — Section 10(2), 66(1)

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