Supreme Court18 Apr 1960Dismissed

State of Bombay Vs K.P. Krishnan and Others

Supreme Court Of India · AIR 1960 SC 1223 : (1961) 63 BOMLR 127 : (1960) 1 FLR 392 : (1960) 2 LLJ 592 : (1961) 1 SCR 227

Industrial Disputes Act, 1947 — Section 10(1), 10(4), 10(5), 10(6), 10(7)
Supreme Court07 Apr 1960Dismissed

In Re: Sant Ram

Supreme Court Of India · AIR 1960 SC 932 : (1960) 3 SCR 499

Constitution of India, 1950 — Article 14, 145(1), 19, 21Supreme Court Rules, 1950 — Order 4A Rule 23, Order 4A Rule 24