Supreme Court05 Oct 1956Dismissed
Shyam Behari Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1957 SC 320(1) : (1957) CriLJ 416
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 302, 395, 396
COURT ARCHIVE
Supreme Court Of India judgments, 1956
114 judgments · page 3 of 6
Supreme Court04 Oct 1956Dismissed
Laxmi Devi Sugar Mills Vs Nand Kishore Singh
Supreme Court Of India · AIR 1957 SC 7 : (1957) 5 BLJR 5 : (1956) 2 LLJ 439 : (1956) 1 SCR 746
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
Supreme Court04 Oct 1956Allowed
Deoki Nandan Vs Murlidhar
Supreme Court Of India · AIR 1957 SC 133 : (1957) 1 AnWR 28 : (1957) 5 BLJR 355 : (1956) 1 SCR 756
Civil Procedure Code, 1908 (CPC) — Section 109, 92
Supreme Court03 Oct 1956Dismissed
Niranjan Singh Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1957 SC 142 : (1957) CriLJ 294 : (1956) 1 SCR 734
Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162, 172, 173Penal Code, 1860 (IPC) — Section 396Uttar Pradesh Police Regulations, 1948 — Rule 109
Supreme Court30 Sept 1956Allowed
New Prakash Transport Co. Ltd. Vs New Suwarna Transport Co. Ltd.
Supreme Court Of India · AIR 1957 SC 232 : (1957) 1 SCR 98
Motor Vehicles Act, 1939 — Section 47, 48, 64, 68
Supreme Court27 Sept 1956Dismissed
Balbir Singh Vs State of Punjab
Supreme Court Of India · AIR 1957 SC 216 : (1957) CriLJ 481
Criminal Procedure Code, 1898 (CrPC) — Section 423Evidence Act, 1872 — Section 24, 27, 30
Supreme Court26 Sept 1956dismissed
Meenakshi Mills, Madurai Vs The Commissioner of Income Tax, Madras
Supreme Court Of India · AIR 1957 SC 49 : (1956) 1 SCR 691
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court25 Sept 1956Allowed
Uttar Pradesh Government Vs H.S. Gupta H.S. Gupta Vs Uttar Pradesh Government
Supreme Court Of India · AIR 1957 SC 202
Land Acquisition Act, 1894 — Section 23, 34
Supreme Court25 Sept 1956Dismissed
Pershadi Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1957 SC 211 : (1957) CriLJ 328
Penal Code, 1860 (IPC) — Section 381
Supreme Court21 Sept 1956dismissed
G.A. Monterio Vs The State of Ajmer
Supreme Court Of India · AIR 1957 SC 13 : (1957) 5 BLJR 48 : (1957) CriLJ 1 : (1957) 2 LLJ 538 : (1956) 1 SCR 682
Penal Code, 1860 (IPC) — Section 161, 21, 21(9), 420Prevention of Corruption Act, 1947 — Section 2, 5(1)
Supreme Court21 Sept 1956Dismissed
Management of all Tea Estates in Assam Vs Indian National Trade Union Congress Dibrugarh and Others
Supreme Court Of India · AIR 1957 SC 206 : (1956) 2 LLJ 291
Minimum Wages Act, 1948 — Section 4(1)
Supreme Court20 Sept 1956Dismissed
Bachharam Datta Patil and Another Vs Vishwanath Pundalik Patil and Others
Supreme Court Of India · AIR 1957 SC 34 : (1957) 59 BOMLR 93 : (1956) 1 SCR 675
Supreme Court20 Sept 1956dismissed
Pandit Ram Narain Vs The State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1957 SC 18 : (1957) 5 BLJR 52 : (1956) 1 SCR 664
United Provinces Town Areas Act, 1914 — Section 14(1)
Supreme Court19 Sept 1956Dismissed
Mangal Singh and Others Vs State of Madhya Bharat
Supreme Court Of India · AIR 1957 SC 199 : (1957) CriLJ 325
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 133, 5, 54
Supreme Court17 Sept 1956dismissed
Keshav Nilkanth Joglekar Vs The Commissioner of Police, Greater Bombay
Supreme Court Of India · AIR 1957 SC 28 : (1957) 5 BLJR 260 : (1957) 59 BOMLR 87 : (1957) CriLJ 10 : (1956) 1 SCR 653
Preventive Detention Act, 1950 — Section 3(3), 7
Supreme Court17 Sept 1956dismissed
Shamrao Vishnu Parulekar Vs The District Magistrate, Thana
Supreme Court Of India · AIR 1957 SC 23 : (1957) 5 BLJR 1 : (1957) 59 BOMLR 83 : (1957) CriLJ 5 : (1956) 1 SCR 644
Preventive Detention Act, 1950 — Section 3(2), 3(3), 7
Supreme Court14 Sept 1956Dismissed
S. Swamirathnam Vs State of Madras
Supreme Court Of India · AIR 1957 SC 340 : (1957) CriLJ 422
Criminal Procedure Code, 1898 (CrPC) — Section 235, 337Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 120B, 420
Supreme Court13 Sept 1956Dismissed
Dharman Vs State of Punjab
Supreme Court Of India · AIR 1957 SC 324 : (1957) CriLJ 420
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court12 Sept 1956Allowed
British India Corporation Ltd. and Others Vs The Industrial Tribunal, Punjab and Another
Supreme Court Of India · AIR 1957 SC 356 : AIR 1957 SC 354
Constitution of India, 1950 — Article 226
Supreme Court05 Sept 1956Dismissed
Haripada Dey Vs The State of West Bengal and Another
Supreme Court Of India · AIR 1956 SC 757 : (1957) 5 BLJR 23 : (1956) 1 SCR 639
Constitution of India, 1950 — Article 134(1), 136(1)Penal Code, 1860 (IPC) — Section 411