COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 997 of 1,479

High Courts29 Apr 2010

Lallan Prasad Vs Hindustan Steel Works Construction Ltd., The General Manager, Hindustan Steel Works Construction Ltd. and Assistant General Manager (Personnel), Hindustan Steel Works Construction Limited

Jharkhand High Court · (2010) 04 JH CK 0050

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High Courts29 Apr 2010

Dharmdeo Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 623

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High Courts28 Apr 2010Dismissed

Bhade Munda and Suresh Munda Vs The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395

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High Courts27 Apr 2010Dismissed

Rajesh Bhuia @ Bhangia, Ram Sworup Bhuia and Basanti Devi Vs The State of Jharkhand

Jharkhand High Court · (2011) 1 DMC 227

Penal Code, 1860 (IPC) — Section 304B

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High Courts27 Apr 2010Dismissed

Anil Kumar Tirkey Vs Nilam Kumari Kachhap

Jharkhand High Court · AIR 2011 Jhar 120 : (2011) 6 RCR(Civil) 2247

Divorce Act, 1869 — Section 22, 23, 41

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High Courts27 Apr 2010Allowed

Shiv Shankar Dey Vs Damodar Ram

Jharkhand High Court · (2010) 4 JLJR 317 : AIR 2010 Jhar 148

Constitution of India, 1950 — Article 227

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High Courts27 Apr 2010

Durga Oraon and Aman Munda Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0020

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High Courts26 Apr 2010Dismissed

Ganesh Prasad Vs The State of Jharkhand, Deputy Inspector General, Jharkhand Armed Police and Director General of Police

Jharkhand High Court · (2010) 04 JH CK 0160

Penal Code, 1860 (IPC) — Section 354, 376, 511

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High Courts26 Apr 2010Allowed

Shambhu Saran Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0156

Police Manual Rules — Rule 826, 828(C)

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High Courts26 Apr 2010

Manzar Hussain Vs The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0132

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts26 Apr 2010Dismissed

Manoj Kumar @ Manoj Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 4 JLJR 209

Penal Code, 1860 (IPC) — Section 109, 120B, 21, 406, 409Prevention of Corruption Act, 1988 — Section 10, 13, 2, 7

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High Courts26 Apr 2010Dismissed

Birendra Yadav Vs State of Jharkhand

Jharkhand High Court · (2010) 58 BLJR 725 : (2011) 6 RCR(Criminal) 1089

Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Penal Code, 1860 (IPC) — Section 395

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High Courts26 Apr 2010Allowed

Ram Jatan Murmu Vs Marshila Marandi and Another

Jharkhand High Court · (2010) 4 JLJR 365

Succession Act, 1925 — Section 372, 7, 8

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High Courts26 Apr 2010Allowed

Shankar Wire Products Industries Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0067

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High Courts26 Apr 2010Dismissed

Bihar Air Products Limited Vs Andhra Oxygen Pvt. Ltd. and Asiatic Oxygen Ltd.

Jharkhand High Court · (2010) 04 JH CK 0047

Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts26 Apr 2010

Taleshwar Narayan Vs Bihar State Food and Civil Supplies Corporation Ltd.

Jharkhand High Court · (2010) 04 JH CK 0031

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High Courts26 Apr 2010Allowed

Gurucharan Kumhar Vs The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 366A, 376

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High Courts23 Apr 2010Allowed

Bokaro Steel Plant Vs The Workmen represented by Bokaro Progressive Front and The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0159

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High Courts23 Apr 2010Dismissed

Kumud Kumar Vs Paro Devi and Others

Jharkhand High Court · (2011) ACJ 439 : (2011) 7 RCR(Civil) 2434 : (2011) 2 TAC 124

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High Courts23 Apr 2010Allowed

Md. Nasir Ahmad Vs Md. Zahir

Jharkhand High Court · (2010) 04 JH CK 0151

Civil Procedure Code, 1908 (CPC) — Section 151

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