High Courts04 May 2010
Kaushal Kumar Srivastava @ Kushal Kumar Srivastava Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 620
Criminal Procedure Code, 1973 (CrPC) — Section 457Penal Code, 1860 (IPC) — Section 34, 414
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 996 of 1,479
High Courts04 May 2010
Dhirendra Kumar Singh @ Dhirendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 624
Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts04 May 2010
Santosh Prasad Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 616
Criminal Procedure Code, 1973 (CrPC) — Section 164Prevention of Corruption Act, 1988 — Section 13, 7
High Courts04 May 2010Allowed
Sheetal Prasad Sinha, Shyam Sunder Lal @ Shyam Sunder Prasad and Binod Prasad Vs The State of Bihar
Jharkhand High Court · (2011) 6 RCR(Criminal) 1086
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 May 2010Dismissed
Ramdeo Kumar @ Ramdeo Kumar Ram @ Ramdeo Ram Vs The State of Jharkhand and Punit Ram
Jharkhand High Court · (2010) 05 JH CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts03 May 2010
Jamuna Prasad Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 4 JLJR 618
High Courts03 May 2010Dismissed
Balu Devi Vs Krishnanand Mahto
Jharkhand High Court · (2010) 05 JH CK 0011
Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3Specific Relief Act, 1963 — Section 34
High Courts30 Apr 2010Allowed
Regional Director DAV Public School & Ors Vs Raju Tirkey & Ors
Jharkhand High Court · AIR 2010 4 Jhar R 197 : (2010) 4 JLJR 644
Jharkhand Education Tribunal Act, 2005 — Section 11(1)Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts30 Apr 2010Dismissed
Md. Mustaque Ansari Vs Md. Safian
Jharkhand High Court · (2010) 04 JH CK 0158
High Courts30 Apr 2010
Jharkhand Public Service Commissioner Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0157
High Courts30 Apr 2010Allowed
Union of India (UOI), Lieutenant Colonel and Secretary, Ministry of Defence, Govt. of India Vs Anamika Sahkari Grih Nirman Sarmittee Ltd., State of Bihar, Deputy Commissioner and Land Acquisition Officer
Jharkhand High Court · (2010) 4 JLJR 537
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts30 Apr 2010Dismissed
Pranab Kumar Ambasta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 126 FLR 871
High Courts30 Apr 2010
Indar Sahu and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0035
High Courts29 Apr 2010Allowed
R.K. Thakur Vs The Union of India (UOI) and Others
Jharkhand High Court · (2010) 04 JH CK 0161
Constitution of India, 1950 — Article 226
High Courts29 Apr 2010Dismissed
Devanand Prasad Soni @ Devanand Soni and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 04 JH CK 0117
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Apr 2010Dismissed
Kedar Gope Vs General Manager, Steel Authority of India Ltd. and Assistant General Manager (P and A), Steel Authority of India Ltd.
Jharkhand High Court · (2010) 04 JH CK 0113
Constitution of India, 1950 — Article 12, 226
High Courts29 Apr 2010Allowed
Ruby Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 04 JH CK 0112
High Courts29 Apr 2010Allowed
Sahdeo Modi, Omprakash Modi and Kalawati Modi Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 544
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B
High Courts29 Apr 2010Dismissed
Paitrus Ekka Vs The State of Jharkhand and The Accountant General
Jharkhand High Court · (2010) 04 JH CK 0079
Constitution of India, 1950 — Article 226
High Courts29 Apr 2010
Birsa Oraon Vs The State of Jharkhand, The Deputy Inspector General of Police and The Superintendent of Police
Jharkhand High Court · (2010) 04 JH CK 0078
Penal Code, 1860 (IPC) — Section 120B, 376, 417