COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 999 of 1,479

High Courts20 Apr 2010Dismissed

The State of Jharkhand, The Commissioner-cum-Secretary, Water Resources Department and The Under Secretary to the Government, Water Resources Department Vs Nand Kishore Sinha, The State of Bihar and Principal Secretary, Water Resources Department

Jharkhand High Court · (2010) 04 JH CK 0121

High Courts20 Apr 2010Dismissed

Most. Rajani Hembrom Vs Mery Murmu

Jharkhand High Court · (2010) 04 JH CK 0120

Christian Marriage Act, 1872 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts20 Apr 2010

Jagnnath Ram and Saryoo Prasad Singh Vs The State of Jharkhand, Commissioner-cum-Secretary, Human Resources Department, The Director, Primary Education, Human Resources Department and The District Superintendent of Education

Jharkhand High Court · (2010) 04 JH CK 0077

High Courts20 Apr 2010Dismissed

Pendyala Madhav Vs Chandrika Tripathy

Jharkhand High Court · (2010) 04 JH CK 0076

Hindu Marriage Act, 1955 — Section 24

High Courts20 Apr 2010

Gour Chandra Gope Vs Central Coalfields Limited and Others

Jharkhand High Court · (2010) 04 JH CK 0075

High Courts20 Apr 2010Allowed

Suryadeo Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0066

Bihar Financial Rules — Rule 58, 74Jharkhand Service Code, 2001 — Rule 58

High Courts20 Apr 2010

Jharkhand State Housing Board Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts20 Apr 2010Allowed

Ashok Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0038

High Courts20 Apr 2010

Chandawa Devi @ Chandawa Mahar and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0030

High Courts20 Apr 2010

Ajit Kumar Vs The State of Jharkhand, Director General and Inspector General of Police, Deputy Inspector General of Police (Personnel) and Superintendent of Police

Jharkhand High Court · (2010) 04 JH CK 0029

High Courts19 Apr 2010Disposed of

Shanti Devi Vs State Of Jharkhand And Ors

Jharkhand High Court · AIR 2010 4 Jhar R 602 : (2010) 4 JLJR(Jhar) 596

High Courts19 Apr 2010Dismissed

Kishori Niak and Others Vs Haradhan Niak @ Hari Narayan Niak and Others

Jharkhand High Court · (2010) 04 JH CK 0147

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts19 Apr 2010Allowed

Elbish Guriya Vs The State of Jharkhand

Jharkhand High Court · (2010) CriLJ 4014

Penal Code, 1860 (IPC) — Section 376, 448

High Courts19 Apr 2010

Dinesh Prasad Vs State of Jharkhand

Jharkhand High Court · AIR 2010 Jhar 154 : (2011) 1 ARBLR 62

Arbitration and Conciliation Act, 1996 — Section 11, 2, 34, 37, 42Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 226, 227

High Courts19 Apr 2010Allowed

Shanti Devi Vs The State of Jharkhand, The Deputy Commissioner, The District Programme Officer and The Child Development Project Officer

Jharkhand High Court · (2010) 04 JH CK 0135

High Courts19 Apr 2010Allowed

Md. Yusuf and Others Vs Kirpa Shankar Jaiswal and Others

Jharkhand High Court · (2010) 04 JH CK 0134

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 151

High Courts19 Apr 2010Allowed

Narbheram Leasing Company Pvt. Limited Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0128

High Courts19 Apr 2010Dismissed

Rajendra Prasad Khaitan and Biplab Majumdar Vs The State of Jharkhand

Jharkhand High Court · (2010) 04 JH CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13

High Courts19 Apr 2010

Tileshwar Sahu Vs The State of Jharkhand

Jharkhand High Court · (2010) 58 BLJR 763

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 333, 337, 338

High Courts19 Apr 2010

Dr. Chandra Bhushan Sharma and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 04 JH CK 0098