High Courts29 Apr 2011Allowed
Amit @ Santosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0050
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 935 of 1,481
High Courts29 Apr 2011Dismissed
Rambadan Singh and Others Vs N.R. Construction Private Ltd.
Jharkhand High Court · (2011) 04 JH CK 0015
High Courts29 Apr 2011Allowed
TRF Ltd. Vs Commissioner of Income Tax, Ranchi
Jharkhand High Court · (2011) 11 TAXMAN 235
Income Tax Act, 1961 — Section 131, 194C
High Courts28 Apr 2011Allowed
Rambha Devi Vs Yamuna Dubey @ Sukhari Dubey and Others
Jharkhand High Court · (2011) 04 JH CK 0187
High Courts28 Apr 2011Allowed
Parmeshwar Rana and Others Vs Dwarika Rana
Jharkhand High Court · (2011) 3 JCR 11
High Courts28 Apr 2011Dismissed
Commissioner of Income Tax Vs Sri Ravindra Kumar Jain
Jharkhand High Court · (2011) 04 JH CK 0171
Income Tax Act, 1961 — Section 132(4), 143(2), 143(3)
High Courts28 Apr 2011Dismissed
Kaljeet @ Kaljeet Ganjhu @ Kaila Bhogta Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0066
Contract Labour (Regulation and Abolition) Act, 1970 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts28 Apr 2011Dismissed
Akhawri Shankar Vs The Union of India (UOI), The Accountant General (Audit), The Examinor of Local Accounts and The Senior Audit Officer (Admn.)
Jharkhand High Court · (2011) 04 JH CK 0056
High Courts28 Apr 2011Dismissed
A. One Batteries Private Limited Vs The Deputy Commissioner of Income Tax, Special Range
Jharkhand High Court · (2011) 242 CTR 436 : (2011) 3 JCR 1
Income Tax Act, 1961 — Rule 67, 132(4), 133(4), 133(A), 271(A)
High Courts28 Apr 2011
Sharad Kumar Vs Din Bandhu and Another
Jharkhand High Court · (2011) 04 JH CK 0033
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts28 Apr 2011
Vidya Plywood House Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 04 JH CK 0027
High Courts28 Apr 2011Allowed
Bharat Petroleum Corporation Limited Vs Janardan Prasad Agrawal and Others
Jharkhand High Court · (2011) 04 JH CK 0025
High Courts28 Apr 2011Dismissed
Rupam Rimpi Verma Vs Dr. Pranay Verma, Shri Prem Prakash Verma, Smt. Vina Verma and State of Jharkhand
Jharkhand High Court · (2012) 1 DMC 801 : (2011) 4 JCR 259
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts28 Apr 2011
Life Insurance Corporation of India Vs Rajendra Pd. Agarwal
Jharkhand High Court · (2011) 04 JH CK 0021
High Courts28 Apr 2011Dismissed
Mundrika Devi Vs Sohan @ Sohar Mahto and Others
Jharkhand High Court · (2011) 04 JH CK 0014
Evidence Act, 1872 — Section 101
High Courts28 Apr 2011
Swarn Singh Vs Central Bureau of Investigation
Jharkhand High Court · (2011) 04 JH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts27 Apr 2011Dismissed
Bijay Kumar Dubey Vs Krishna Kumar Khemka and Another
Jharkhand High Court · (2011) 04 JH CK 0186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Apr 2011
Arun Singh Modak Vs Kalu Singh Modak and Others
Jharkhand High Court · (2011) 3 JCR 3
Limitation Act, 1963 — Section 5
High Courts27 Apr 2011Allowed
Md. Sarfaraz Ahmad. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0167
High Courts27 Apr 2011
Steel City Food Products Private Ltd. Vs The Agriculture Produce Market Committee and Assessment Sub Committee
Jharkhand High Court · (2011) 04 JH CK 0159