High Courts03 May 2011
National Insurance Company Ltd. Vs Kulwinder Kaur and Others
Jharkhand High Court · (2011) 05 JH CK 0056
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 934 of 1,481
High Courts03 May 2011Dismissed
Arvind Vyas Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0045
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 13, 13(1), 13(2), 7Prevention of Money-Laundering Act, 2002 — Section 4
High Courts03 May 2011Dismissed
Basic Fuels Pvt. Ltd. Vs Bihar State Credit and Investment Corporation Ltd. and Others
Jharkhand High Court · (2011) 3 BC 686 : (2011) 3 JCR 175 : (2011) 8 RCR(Civil) 1673
High Courts03 May 2011
Nihar Ranjan Banerjee Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0032
High Courts03 May 2011
Bharat Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379
High Courts03 May 2011
Sohan Gond Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0018
High Courts02 May 2011Dismissed
J.G. Enterprises Vs Presiding Officer, Debts Recovery Tribunal and Another
Jharkhand High Court · (2011) 05 JH CK 0111
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
High Courts02 May 2011
Bal Krishna Sharma Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 3 JCR 15
Factories Act, 1948 — Section 105, 88, 92Penal Code, 1860 (IPC) — Section 288, 304A, 337, 338
High Courts02 May 2011Dismissed
The United India Insurance Company Ltd. Vs Lila Kunwar, Meena Kumari, Sangeeta Kumari and Smt. Bina Singh
Jharkhand High Court · (2011) 05 JH CK 0088
High Courts02 May 2011
Ram Chandra Mehta and Arjun Prasad Mehta Vs The State of Jharkhand, The Mines Commissioner, Govt. of Jharkhand and The Deputy Commissioner
Jharkhand High Court · (2011) 05 JH CK 0053
High Courts02 May 2011Allowed
Chanchal Kumar Gongopadhyay and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 8 RCR(Criminal) 866
Criminal Procedure Code, 1973 (CrPC) — Section 245
High Courts02 May 2011Allowed
Anand Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2003 — Rule 22, 22(5)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 52, 7A
High Courts02 May 2011Dismissed
Branch Manager, Oriental Insurance Company Ltd., Dumka and Branch Manager, Oriental Insurance Company Ltd., Godda Vs Asgari Begum and Ors
Jharkhand High Court · (2011) 4 TAC 74
High Courts02 May 2011Dismissed
Vishnu Dayal Ram Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 3 JCR 182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Apr 2011Dismissed
Rashmi Kumari Vs Tapas Kumar Roy
Jharkhand High Court · (2011) 04 JH CK 0184
High Courts29 Apr 2011Dismissed
Sahadeb Hansdah and Others Vs The State of Jharkhand and Alamoni Hansdah
Jharkhand High Court · (2011) 04 JH CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 379
High Courts29 Apr 2011Dismissed
Vipul Dibya and Keha Rashmi Vs Rajesh Sharma
Jharkhand High Court · (2011) 04 JH CK 0090
High Courts29 Apr 2011Allowed
TRF Limited Vs Commissioner of Income Tax
Jharkhand High Court · (2011) 241 CTR 45
Income Tax Act, 1961 — Section 131, 194C
High Courts29 Apr 2011Dismissed
Nelson Pittar Vs The State of Jharkhand, Teresa Pal @ Lakshmi, Mary Peter and Trikal Peter
Jharkhand High Court · (2011) 04 JH CK 0070
High Courts29 Apr 2011Allowed
Commissioner of Income Tax Vs Narendra Kumar Butala
Jharkhand High Court · (2011) 04 JH CK 0069
Income Tax Act, 1961 — Section 269SS, 271D, 37, 40A(3)Income Tax Rules, 1962 — Rule 6DD