High Courts27 Feb 2025Disposed Of
National Insurance Company Limited Vs Lila Bhuia wife of Late Raja Ram Bhuia
Jharkhand High Court · (2025) 02 JH CK 1263
Motor Vehicles Act, 1988 - Section 140, 166Indian Penal Code, 1860 - Section 279, 304A
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 91 of 1,511
High Courts25 Feb 2025Dismissed
Basanti Devi Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2025) 02 JH CK 1252
Indian Penal Code, 1860 - Section 34, 302
High Courts25 Feb 2025Disposed Of
Arun Das Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1251
Bharatiya Nyaya Sanhita, 2023 - Section 309(4)Arms Act, 1959 - Section 27
High Courts25 Feb 2025Disposed Of
Sanatan Ravidas Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1250
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 303(2), 317(2)
High Courts24 Feb 2025Allowed
Divisional Manager, Oriental Insurance Company Ltd Vs Phaguni Devi
Jharkhand High Court · (2025) 02 JH CK 1254
High Courts21 Feb 2025Allowed
Sunaina Devi Vs Ajay Kumar Yadav
Jharkhand High Court · (2025) 02 JH CK 1258
Motor Vehicles Act, 1988 - Section 163A, 166, 166A
High Courts21 Feb 2025Allowed
Smt. Sunita Kumari & Sunita Devi Vs Sandeep Kumar Bhagat
Jharkhand High Court · (2025) 02 JH CK 1257
Motor Vehicles Act, 1988 - Section 166
High Courts21 Feb 2025Dismissed
Chandra Kishore Prasad Mahto Vs Kali Mahto @ Kalicharan Mahto
Jharkhand High Court · (2025) 02 JH CK 1256
Code of Civil Procedure, 1908 - Order 41 Rule 22Limitation Act, 1963 - Section 5
High Courts21 Feb 2025Dismissed
M/S Bhasin Construction Company Pvt. Ltd Vs Union Of India
Jharkhand High Court · (2025) 02 JH CK 1255
Arbitration Act, 1940 - Section 30, 30(a), 33, 35
High Courts20 Feb 2025Allowed
Karu @ Kariba Pahan Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2025) 02 JH CK 1232
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 201, 302
High Courts20 Feb 2025Allowed
Palko Devi Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2025) 02 JH CK 1231
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 302
High Courts20 Feb 2025Allowed
Kailash Yadav Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2025) 02 JH CK 1230
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 302, 328
High Courts20 Feb 2025Dismissed
Amrit Majhi Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1229
High Courts20 Feb 2025Allowed
Dangwaposi Lamps through its Chairman Vs State Of Jharkhand through the Chief Secretary
Jharkhand High Court · (2025) 02 JH CK 1228
Jharkhand Co operative Societies Act, 1935 - Section 33A, 35, 44AT, 44AU, 44(AV)(19)
High Courts20 Feb 2025Allowed
Buda Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1227
Bihar Tenant Holding (Maintenance of Record) Act, 1973 - Section 14, 15, 16, 28
High Courts20 Feb 2025Allowed
Asiruddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1226
High Courts20 Feb 2025Allowed
Abbas Ansari @ Seniar Hussain Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2025) 02 JH CK 1225
Code of Criminal Procedure, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 201, 302
High Courts20 Feb 2025Allowed
Prem Shankar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1224
Jharkhand Pension Rules, 2000 - Rule 43(b)
High Courts20 Feb 2025Allowed
Mahendra Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1223
Constitution of India, 1950 - Article 300AAndhra Pradesh Land Encroachment Act, 1905 - Section 6Bihar Land Reforms Act, 1950 - Section 4(h)
High Courts20 Feb 2025Disposed Of
Mandeepa Enterprises Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1222
Constitution of India, 1950 - Article 14, 19(1)(g)Indian Toll (Jharkhand Amendment) Act, 2002 - Section 2