High Courts04 Mar 2025Allowed
United India Insurance Co. Ltd Vs Karuna Devi
Jharkhand High Court · (2025) 03 JH CK 1327
Motor Vehicle Act, 1988 - Section 168
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 90 of 1,511
High Courts04 Mar 2025Dismissed
Rajendra Vs Shambhu Soni
Jharkhand High Court · (2025) 03 JH CK 1326
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 26 Rule 10AEvidence Act, 1872 - Section 45
High Courts04 Mar 2025Allowed
Madan Prasad Sah @ Madan Prasad Gupta Vs Kishore Narain Narone
Jharkhand High Court · (2025) 03 JH CK 1325
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10(2)
High Courts04 Mar 2025Allowed
Jharkhand Urja Vikas Nigam Ltd Vs Smt. Nilu Tiwary
Jharkhand High Court · (2025) 03 JH CK 1324
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 144Code of Civil Procedure, 1908 - Section 80, Order 6 Rule 17
High Courts03 Mar 2025Allowed
Jwala Pd. Tiwari Vs Tetar Chamar
Jharkhand High Court · (2025) 03 JH CK 1338
Chotanagpur Tenancy Act, 1908 - Section 72
High Courts03 Mar 2025Allowed
Smt. Kamala Devi @ Kamala Rani Singha Roy Vs M/s Prakash Construction Company
Jharkhand High Court · (2025) 03 JH CK 1337
Indian Penal Code, 1860 - Section 279, 304(A)Motor Vehicle Act, 1988 - Section 166
High Courts03 Mar 2025Allowed
Project Officer, Kankanee Colliery Vs Meena Devi
Jharkhand High Court · (2025) 03 JH CK 1336
Workmen's Compensation Act, 1923 - Section 3, 4A(3), 10, 30(i)(a), 30(i)(aa)
High Courts03 Mar 2025Allowed
National Insurance Company Limited Vs Sakal Deo Sharma
Jharkhand High Court · (2025) 03 JH CK 1335
Motor Vehicle Act, 1988 - Section 166
High Courts03 Mar 2025Dismissed
Nilima Kerketta Vs Paulush Minz
Jharkhand High Court · (2025) 03 JH CK 1334
Chhota Nagpur Tenancy Act, 1908 - Section 46
High Courts03 Mar 2025Allowed
Gopal Singh @ Gopal Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 03 JH CK 1333
Indian Penal Code, 1860 - Section 316, 376
High Courts03 Mar 2025Allowed
Sarita Devi @ Sarita Kumari Vs State Of Jharkhand
Jharkhand High Court · (2025) 03 JH CK 1332
High Courts03 Mar 2025Dismissed
Sadanand Rana Vs Sato Rana
Jharkhand High Court · (2025) 03 JH CK 1331
Constitution of India, 1950 - Article 227
High Courts03 Mar 2025Dismissed
Upendra Kumar Singh Vs Satya Narayan Prasad Chourasia
Jharkhand High Court · (2025) 03 JH CK 1330
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 26 Rule 9, Order 26 Rule 10(A)
High Courts03 Mar 2025Dismissed
Deepika Devi Vs Umanath Narone
Jharkhand High Court · (2025) 03 JH CK 1329
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17
High Courts03 Mar 2025Dismissed
Hari Gopal Kunjilwar Vs Umanath Narone
Jharkhand High Court · (2025) 03 JH CK 1328
High Courts28 Feb 2025Dismissed
New India Assurance Co. Ltd Vs Taramati wife Of Late Mahendra Ram
Jharkhand High Court · (2025) 02 JH CK 1262
Motor Vehicles Act, 1988 - Section 39, 166
High Courts28 Feb 2025Allowed
Ankit Joshi @ Golu Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1261
High Courts28 Feb 2025Disposed Of
Narsingh Rao & Ors Vs Manju Devi & Ors
Jharkhand High Court · (2025) 02 JH CK 1259
High Court of Jharkhand Rules, 2001 - Rule 97, 98
High Courts27 Feb 2025Dismissed
National Insurance Co. Ltd Vs Sumitra Devi, W/o Late Rushu Mahto @ Rash Bihari Mahato
Jharkhand High Court · (2025) 02 JH CK 1265
High Courts27 Feb 2025Dismissed
Ratan Lal Sahu Vs Smt.Sushma Devi, W/o Late Bharat Lal Sahu
Jharkhand High Court · (2025) 02 JH CK 1264
Code of Civil Procedure, 1908 - Order 22 Rule 3, Order 23 Rule 1A, Order 41 Rule 4Indian Succession Act, 1925 - Section 232, 278, 299Limitation Act, 1963 - Section 137