High Courts13 Feb 2025Allowed
Subhra Goswami Vs Sindu Sanwar
Jharkhand High Court · (2025) 02 JH CK 1291
Indian Penal Code, 1860 - Section 279, 304A, 338
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 93 of 1,511
High Courts13 Feb 2025Allowed
Most. Tara Devi and Others Vs Surji Mandalain and Others
Jharkhand High Court · (2025) 02 JH CK 1290
High Courts13 Feb 2025Allowed
Asha Devi, W/o Late Naresh Choudhary @ Naresh Pasi Vs Rajesh Mandal, S/o Amulya Mandal
Jharkhand High Court · (2025) 02 JH CK 1289
Motor Vehicles Act, 1988 - Section 147(1)(b), 166
High Courts12 Feb 2025Dismissed
M/s The New India Assurance Company Limited Vs Kiran Kumari
Jharkhand High Court · (2025) 02 JH CK 1301
Code of Civil Procedure, 1908 - Section 2(11)Motor Vehicles Act, 1988 - Section 166, 166(1), 166(1)(C)
High Courts12 Feb 2025Allowed
Rita Devi Vs Sri Krishna Kumar Singh
Jharkhand High Court · (2025) 02 JH CK 1300
Motor Vehicles Act, 1988 - Section 166
High Courts12 Feb 2025Dismissed
Employee Provident Fund Organization Vs M/s. Refractory Specialties (IND) Ltd. Jamtara
Jharkhand High Court · (2025) 02 JH CK 1299
Companies Act 2013 - Section 529(3)(b)Company Court Rules, 1959 - Rule 177Employees Provident Fund & Miscellaneous Provisions Act, 1952 - Section 7Q, 11(2), 14B
High Courts12 Feb 2025Allowed
Uttam Biswas Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1298
Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 34, 366A, 376
High Courts12 Feb 2025Partly Allowed
Chandrika Bhuiya Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1297
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 307, 324
High Courts12 Feb 2025Allowed
Md. Lalu Mian Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1296
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 182, 211, 354, 376
High Courts12 Feb 2025Dismissed
Deputy Commissioner of Income Tax Vs M/s Central Coalfields Ltd
Jharkhand High Court · (2025) 02 JH CK 1295
Income Tax Act, 1961 - Section 206C, 206C(1A), 260AIncome Tax Rule, 1962 - Rule 37(C)
High Courts12 Feb 2025Disposed Of
M/s. Tata Cummins Private Limited Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1294
High Courts12 Feb 2025Disposed Of
M/s Chhaya Architect & Consultant Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1293
High Courts12 Feb 2025Disposed Of
M/s Tata Motors Limited Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1292
Jharkhand Karadhan Adhiniyamon Ki Bakaya Rashi Ka Samadhan Rules, 2023 - Rule 3(1)
High Courts11 Feb 2025Dismissed
National Insurance Company Ltd Vs Ashutosh Dixit
Jharkhand High Court · (2025) 02 JH CK 1312
Motor Vehicles Act, 1988 - Section 166
High Courts11 Feb 2025Allowed
Santosh Gosain Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1311
Indian Penal Code, 1860 - Section 34, 307Arms Act, 1959 - Section 27, 33, 35
High Courts11 Feb 2025Disposed Of
Birendra Sharma Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1310
High Courts11 Feb 2025Disposed Of
Sanjay Pandey Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1309
High Courts11 Feb 2025Dismissed
Ram Kumar Sao @ Sahu Vs Bandhu Sao son of Late Khilodhar Sao
Jharkhand High Court · (2025) 02 JH CK 1308
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17
High Courts11 Feb 2025Dismissed
Syad Asif Hussain Vs State Of Jharkhand
Jharkhand High Court · (2025) 02 JH CK 1307
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 47
High Courts11 Feb 2025Disposed Of
Sita Kumari Vs Neeraj Kumar Singh
Jharkhand High Court · (2025) 02 JH CK 1306
Constitution of India, 1950 - Article 227