COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 903 of 1,481

High Courts19 Aug 2011Dismissed

Shailesh Choudhary Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 08 JH CK 0048

Penal Code, 1860 (IPC) — Section 323, 354, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(3)

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High Courts19 Aug 2011

Sanjay Gope @ Sanjay Tiger Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0045

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 364

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High Courts19 Aug 2011

Sahud Ansari @ Saud Ansari Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0043

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 380

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High Courts19 Aug 2011

Court on its own Motion Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0042

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High Courts19 Aug 2011

Ramdeo Saw, Kisun Saw and Khublal Saw Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0041

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts19 Aug 2011

Md. Tabrez @ Md. Ala Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0040

Penal Code, 1860 (IPC) — Section 395, 397

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High Courts19 Aug 2011Allowed

Pankaj Srivastava Vs Anjana Srivastava

Jharkhand High Court · (2011) 08 JH CK 0034

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High Courts19 Aug 2011Dismissed

Shashi Kant Ojha Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 08 JH CK 0023

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High Courts19 Aug 2011Allowed

The Commissioner of Income Tax Vs Shivam Complex

Jharkhand High Court · (2011) 08 JH CK 0019

Income Tax Act, 1961 — Section 251(2)

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High Courts19 Aug 2011

Budhani Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0013

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High Courts18 Aug 2011Allowed

Gaya Mahto Vs State of Jharkhand and others

Jharkhand High Court · (2012) 1 JCR 31

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High Courts18 Aug 2011Dismissed

Ghashiya Munda and Tepa Munda Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0123

Penal Code, 1860 (IPC) — Section 396, 397, 412

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High Courts18 Aug 2011Allowed

Employer in relation to the Management of Central Mine Planning and Design Instituted Ltd. Vs Union of India (UOI) and Another

Jharkhand High Court · (2011) 08 JH CK 0109

Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25HMines Act, 1952 — Section 48

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High Courts18 Aug 2011Allowed

Niranjan Gorain Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0093

Penal Code, 1860 (IPC) — Section 302

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High Courts18 Aug 2011Dismissed

Tata Iron and Steel Company Ltd. Vs South Eastern Roadways, Jamshedpur and Mehra Ferro Alloys, Amritsar

Jharkhand High Court · (2011) 08 JH CK 0086

Carriers Act, 1865 — Section 10Contract Act, 1872 — Section 148, 151, 152Limitation Act, 1963 — Article 11, 91

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High Courts18 Aug 2011Dismissed

Sanjay Rampal Vs The Central Bureau of Investigation

Jharkhand High Court · (2011) 08 JH CK 0060

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts18 Aug 2011Allowed

Anadi Prasad Sinha Vs The State of Jharkhand

Jharkhand High Court · (2012) 1 JCR 34

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High Courts18 Aug 2011

Ram Chandra Saw Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 34, 413, 414

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High Courts18 Aug 2011Dismissed

Tata Iron and Steel Company Ltd. Vs South Eastern Roadways and Mehra Ferro Alloys

Jharkhand High Court · (2011) 08 JH CK 0018

Carriers Act, 1865 — Section 10Contract Act, 1872 — Section 148Limitation Act, 1963 — Article 91

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High Courts17 Aug 2011Dismissed

State of Jharkhand Vs Sanjay Paswan @ Firangi Paswan Sanjay Paswan @ Firangi Paswan Vs State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0103

Penal Code, 1860 (IPC) — Section 201, 302, 376

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