High Courts23 Aug 2011
Md. Irfan Gani and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 08 JH CK 0131
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 902 of 1,481
High Courts23 Aug 2011Dismissed
Ram Krishna Dubey and Champa Dubey Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0130
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts23 Aug 2011
Kameshwer Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0129
High Courts23 Aug 2011
Nasir No. 1 Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0126
High Courts23 Aug 2011Dismissed
Sheo Nandan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0077
Constitution of India, 1950 — Article 226
High Courts23 Aug 2011Allowed
Jai Prakash Narayan Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 221
High Courts23 Aug 2011Dismissed
Vakil Sao and Others Vs Jamuna Naik and Others
Jharkhand High Court · (2012) 2 JCR 400
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Aug 2011Allowed
Ajit Kant Sahay Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 113
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 157(3)(J), 43
High Courts19 Aug 2011
Arvind Vyas Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0139
High Courts19 Aug 2011
Deep Shankar Bhakat Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Aug 2011Allowed
Naresh Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0136
High Courts19 Aug 2011Dismissed
Kaushal Kanchan Construction Pvt. Ltd. Vs Commissioner of Income Tax and Others
Jharkhand High Court · (2011) 08 JH CK 0105
Income Tax Act, 1961 — Section 142(2A)
High Courts19 Aug 2011
Harilal Rajak Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0091
High Courts19 Aug 2011Allowed
Ambika Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 527
Constitution of India, 1950 — Article 16
High Courts19 Aug 2011Dismissed
Reena Devi Vs R. Sao @ Raj Kr. Saw
Jharkhand High Court · (2011) 3 DMC 696
Hindu Marriage Act, 1955 — Section 13B
High Courts19 Aug 2011Dismissed
Vijay Kumar Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0071
High Courts19 Aug 2011
Hazara Bibi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0068
Arms Act, 1959 — Section 25(1), 26
High Courts19 Aug 2011Dismissed
Sharif Ahmad @ Sharif Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 365
High Courts19 Aug 2011
Mahatam Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 82, 83
High Courts19 Aug 2011
Lallu Parahaiya Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0058
Penal Code, 1860 (IPC) — Section 395, 396