High Courts29 Aug 2011
Lakhindra Sabar @ Kekra Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0051
Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 901 of 1,481
High Courts25 Aug 2011Allowed
Rakesh Narayan Singh Vs Slate of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0147
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts25 Aug 2011Allowed
Smt. Gita Devi Vs The State of Bihar and Others
Jharkhand High Court · (2011) 08 JH CK 0122
High Courts25 Aug 2011Allowed
M/s Misrilall Jain and Sons and Another Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 76
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 29(1)Mineral Concession Rules, 1960 — Rule 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2), 14, 15, 15(1A)
High Courts25 Aug 2011
Krishna Murari Vs The State of Jharkhand and Birendra Singh
Jharkhand High Court · (2011) 08 JH CK 0050
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202Penal Code, 1860 (IPC) — Section 323, 341, 354, 385, 504
High Courts25 Aug 2011
Bhuneshwar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 340
High Courts25 Aug 2011Dismissed
National Insurance Company Ltd. Vs Md. Nizam Ansari and Others Md. Nizam Ansari and Another Vs Anil Kumar Sinha and Another
Jharkhand High Court · (2012) 3 JLJR 83
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 140, 161, 162, 163, 163APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts25 Aug 2011Dismissed
National Insurance Co. Ltd. Vs Md. Nizam Ansari and Others Md. Nizam Ansari and Another Vs Anil Kumar Sinha and Another
Jharkhand High Court · (2012) 4 JCR 160
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 140, 161, 162, 163, 163APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts24 Aug 2011
Pramila Kumari Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0134
High Courts24 Aug 2011
Kashmir Vastralaya Collection Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0132
Electricity Act, 2003 — Section 42(5)
High Courts24 Aug 2011
Suchita Kriplani Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0128
High Courts24 Aug 2011
Bijay Kumar Jayswal Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0127
High Courts24 Aug 2011Allowed
Mahadeo Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0102
Bihar Pension Rules, 1950 — Rule 201, 202(1), 43
High Courts24 Aug 2011
Bharat Petroleum Corporation Ltd. Vs Petroleum Corporation and Others
Jharkhand High Court · (2011) 08 JH CK 0081
High Courts24 Aug 2011
Indu Ram, Dinesh Ram and Antu Yadav Vs State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0076
High Courts24 Aug 2011Dismissed
Coal Field Labour Union Sudamdih Area Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0074
High Courts24 Aug 2011
Man Mohan Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0073
High Courts24 Aug 2011Dismissed
Alok Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 44
High Courts23 Aug 2011Allowed
M/s Jessop @ Company Ltd. and Subir Choudhary Vs M.A. Sidiqi and The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 463, 469, 471
High Courts23 Aug 2011
Subodh Kumar Roy Vs State of Jharkhand and State Transport Authority
Jharkhand High Court · (2011) 08 JH CK 0133