COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 872 of 1,481

High Courts01 Feb 2012Dismissed

Hridyanand Mishra Vs State of Jharkhand, Sumant Kumar Mishra, Jaswant Kumar Mishra and Parashnath Mishra

Jharkhand High Court · (2012) 02 JH CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482Penal Code, 1860 (IPC) — Section 34, 420

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High Courts01 Feb 2012

Vijaykedia Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 2 BC 210

Criminal Procedure Code, 1973 (CrPC) — Section 201, 202, 202(1), 203Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17

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High Courts01 Feb 2012Allowed

Kamal Nath Singh and Bindeshwar Singh @ Nanhak Singh Vs The State of Jharkhand

Jharkhand High Court · (2012) 02 JH CK 0006

Penal Code, 1860 (IPC) — Section 304B, 34

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High Courts01 Feb 2012Dismissed

Dr. Dhirendra Narh Ojha Vs Ranchi University, Ranchi and Others

Jharkhand High Court · (2012) 02 JH CK 0001

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High Courts31 Jan 2012Allowed

Mahabeer Enterprises Vs Steel Authority of India Ltd. and Others

Jharkhand High Court · (2012) 01 JH CK 0124

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High Courts31 Jan 2012Allowed

Raju @ Ranji Purty and Rengo @ Lode Champia Vs The State of Jharkhand

Jharkhand High Court · (2012) 01 JH CK 0120

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379

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High Courts31 Jan 2012

Hemendra Pratap Dehati Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 01 JH CK 0070

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High Courts30 Jan 2012

Samir Toppo Vs The Union of India and Others

Jharkhand High Court · (2012) 2 JCR 391 : (2012) 1 JLJR 217

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High Courts30 Jan 2012

Gautam Mahanty Vs Smt. Jayashree Mahanty

Jharkhand High Court · (2012) 01 JH CK 0105

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High Courts27 Jan 2012

Ratneshwar Rai (Ex-Executive Engineer, R.W.D., Chatra) Vs Union of India

Jharkhand High Court · (2012) 01 JH CK 0062

Penal Code, 1860 (IPC) — Section 120, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts27 Jan 2012Allowed

Musa Mian Vs The State of Jharkhand

Jharkhand High Court · (2012) 01 JH CK 0039

Penal Code, 1860 (IPC) — Section 376

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High Courts25 Jan 2012

Vishal Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 01 JH CK 0122

Constitution of India, 1950 — Article 12, 144

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High Courts25 Jan 2012Dismissed

Shalkhan Murmoo Vs The State of Jharkhand and Others

Jharkhand High Court · AIR 2012 Jhar 54

Chotanagpur Tenancy Act, 1908 — Section 46(1)

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High Courts25 Jan 2012Allowed

Tara Pado Mahto Vs The State of Jharkhand

Jharkhand High Court · (2012) 01 JH CK 0087

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts25 Jan 2012Allowed

Ramjee Power Construction Ltd. Vs Union of India and Others

Jharkhand High Court · (2012) 01 JH CK 0086

Income Tax Act, 1961 — Section 132, 142(2A), 143(3), 153A, 281B

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High Courts25 Jan 2012

Manoj Kumar Singh alias and Bhola Singh alias Bhola Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 01 JH CK 0085

Constitution of India, 1950 — Article 22(5), 226Jharkhand Control of Crimes Act, 2002 — Section 12, 12(2), 12(A)

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High Courts25 Jan 2012Allowed

Yudhisthir Mahato and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 313

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High Courts25 Jan 2012Allowed

Shaukat Ali Khan and Others Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 01 JH CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 317

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High Courts25 Jan 2012

Court on its own Motion Vs The State of Jharkhand and Others

Jharkhand High Court · AIR 2012 Jhar 146

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High Courts25 Jan 2012Allowed

Raj Kumar @ R.K. Singh @ Rajkumar Singh and another Vs State of Jharkhand and another

Jharkhand High Court · (2012) 01 JH CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 109, 120B, 34, 406, 415

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