High Courts02 Feb 2012Dismissed
Gardi Leyangi Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
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Jharkhand High Court judgments
29,615 judgments · page 871 of 1,481
High Courts02 Feb 2012Dismissed
Smt. Kiran Devi @ Kiran Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0098
Penal Code, 1860 (IPC) — Section 34, 420, 465, 466, 467Registration Act, 1908 — Section 19, 21, 82, 83
High Courts02 Feb 2012Allowed
Silbestar Dungdung, Ghuran Lohra and George Soreng @ Joro@Jorge Vs The State of Jharkhand and Khudi Sao
Jharkhand High Court · (2012) 02 JH CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Feb 2012Dismissed
Harendra Kumar and Others Vs Life Insurance Corporation of India and Another
Jharkhand High Court · (2012) 2 JCR 70
Constitution of India, 1950 — Article 14, 16, 309
High Courts02 Feb 2012Allowed
(Dr.) Ramchandra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0064
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 2012Dismissed
Anand Ekka Vs The Presiding Officer, Labour Court, Ranchi, The Oriental Insurance Company Limited and The Branch Manager, Oriental Insurance Company Limited, Pawarganj, Lohardaga
Jharkhand High Court · (2012) 4 JCR 244
Bihar Shops and Establishments Act, 1953 — Section 2(4), 26
High Courts02 Feb 2012Allowed
Gulab Bhagat and Ejamul Ansari Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 43 : (2012) 1 JLJR 264
Criminal Procedure Code, 1973 (CrPC) — Section 4Jharkhand Mining Act, 2004 — Section 40, 54(7)Jharkhand Minor Mineral Concession Act — Section 54
High Courts02 Feb 2012
Subhash Chandra Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 321
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 5
High Courts02 Feb 2012Allowed
Prof. (Dr.) Ramchandra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JLJR 157
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 2012Dismissed
Shanti Bhartiya Vs The State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0009
Essential Commodities Act, 1955 — Section 7
High Courts01 Feb 2012
Central Coal Fields Ltd. Vs Commissioner of Income Tax (TDS), Patna and Others
Jharkhand High Court · (2012) 249 CTR 523 : (2012) 2 JCR 142 : (2012) 1 JLJR 283 : (2012) 209 TAXMAN 150
Income Tax Act, 1961 — Section 201(1), 201A(1), 226, 226(3), 271C
High Courts01 Feb 2012Allowed
Anup Kumar Vs State of Jharkhand
Jharkhand High Court · (2012) 02 JH CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 30, 33
High Courts01 Feb 2012Allowed
Smt. Binu Mishra and Smt. Sarika Devi Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 2 JCR 69
High Courts01 Feb 2012Allowed
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JLJR 237
Constitution of India, 1950 — Article 14
High Courts01 Feb 2012
Birendra Kumar Sinha Vs State of Jharkhand and another
Jharkhand High Court · (2012) 02 JH CK 0119
High Courts01 Feb 2012Dismissed
Lalan Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 131
High Courts01 Feb 2012Allowed
Sanju Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 02 JH CK 0099
Constitution of India, 1950 — Article 342
High Courts01 Feb 2012
Advocate Association Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 02 JH CK 0069
High Courts01 Feb 2012
Birendra Kumar Mishra Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 2 JCR 67 : (2012) 2 JLJR 26
High Courts01 Feb 2012Dismissed
Sanjay Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 202 : (2012) 1 JLJR 252