High Courts22 Apr 2025Disposed Of
Jaglal Ram son of Shri Sheo Muni Ram Vs Jharkhand State Housing Board through its Managing Director
Jharkhand High Court · (2025) 04 JH CK 1379
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 82 of 1,511
High Courts22 Apr 2025Disposed Of
Dwarika Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1378
Constitution of India, 1950 - Article 226Jharkhand Public Land Encroachment (Amendment) Act, 2016 - Section 3
High Courts22 Apr 2025Disposed Of
Mohammad Nasim (died) Vs Bibi Hasina Khatoon
Jharkhand High Court · (2025) 04 JH CK 1377
Code of Civil Procedure, 1908 - Section 151, Order 17 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, Order 43 Rule 1(k)Limitation Act, 1963 - Section 5
High Courts22 Apr 2025Dismissed
Bhim Karmakar Vs Gouranga Gope
Jharkhand High Court · (2025) 04 JH CK 1376
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 8 Rule 10Evidence Act, 1872 - Section 58
High Courts21 Apr 2025Disposed Of
Awadh Kishore Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1375
Constitution of India, 1950 - Article 19(1)(f), 19(5), 31(1), 32, 226, 311A
High Courts21 Apr 2025Dismissed
GOCL Corporation Limited Vs Regional Labour Commissioner (Central), Dhanbad
Jharkhand High Court · (2025) 04 JH CK 1374
Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20(2)
High Courts21 Apr 2025Allowed
Smt. Anuradha Chatterjee Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1373
Constitution of India, 1950 - Article 226Chota Nagpur Tenancy Act, 1908 - Section 87
High Courts21 Apr 2025Dismissed
Mithilesh Kumar Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1372
Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 6
High Courts21 Apr 2025Disposed Of
Ramji Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1371
Constitution of India, 1950 - Article 226
High Courts21 Apr 2025Dismissed
Md Ashif Araki @ Ashif Araki Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1370
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 379, 411, 419, 420, 467, 468, 471
High Courts21 Apr 2025Dismissed
Shyam Lal Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1369
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 384, 420
High Courts21 Apr 2025Disposed Of
M/s Sarawagi Enterprises Vs UCO Bank
Jharkhand High Court · (2025) 04 JH CK 1368
High Courts21 Apr 2025Dismissed
Alijan Ansari and Others Vs Sekhawat Sheikh @ Sekhawat Ansari
Jharkhand High Court · (2025) 04 JH CK 1367
Code of Civil Procedure, 1908 - Section 11
High Courts17 Apr 2025Allowed
Bansidhar Sao son of Late Hari Prasad Sao Vs Shiv Kumar Gupta
Jharkhand High Court · (2025) 04 JH CK 1353
Indian Succession Act, 1925 - Section 59, 63Evidence Act, 1872 - Section 45, 47, 67, 68, 90, 114(g)Limitation Act, 1963 - Article 137
High Courts17 Apr 2025Dismissed
Dharmendra Sikdar Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1352
Code of Criminal Procedure, 1973 - Section 164Indian Penal Code, 1860 - Section 363, 366, 366A, 376
High Courts17 Apr 2025Disposed Of
Shambhu Prasad Kapri @ Sambhu Kapri Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1351
High Courts17 Apr 2025Disposed Of
Gopal Bhadani Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1350
High Courts17 Apr 2025Dismissed
Tarcilla Minz @ Tarcilla Khalkho Vs State Of Jharkhand
Jharkhand High Court · (2025) 04 JH CK 1349
Code of Criminal Procedure, 1973 - Section 144
High Courts16 Apr 2025Allowed
ICICI Lombard General Insurance Company Limited Vs Pushpa Devi and Others
Jharkhand High Court · (2025) 04 JH CK 1348
High Courts16 Apr 2025
New India Assurance Company Limited Vs Suman Devi And Others
Jharkhand High Court · (2025) 04 JH CK 1347