COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 81 of 1,511

High Courts28 Apr 2025Dismissed

Panchu Nonia Vs Gautam Sinha

Jharkhand High Court · (2025) 04 JH CK 1403

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 7 Rule 6, Order 22 Rule 4Limitation Act, 1963 - Section 21

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High Courts25 Apr 2025Disposed Of

Alka Dubey Vs Parmod Nath Choubey

Jharkhand High Court · (2025) 04 JH CK 1366

Hindu Marriage Act, 1955 - Section 13(1), 13(1)(ia), 13(1)(ib)Family Court Act, 1984 - Section 19(1)

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High Courts25 Apr 2025Allowed

Mihir Kumar Ghosh Vs Deputy Director (Shir A.K. Pattnaik), Employees' States Insurance Corporation

Jharkhand High Court · (2025) 04 JH CK 1365

Employees State Insurance Act, 1948 - Section 2(9)(b), 45, 45A, 75, 75(1)(a), 75(1)(g), 82(2)

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High Courts25 Apr 2025Dismissed

Dilip Kumar Das Vs M/s. Bharat Coking Coal Limited

Jharkhand High Court · (2025) 04 JH CK 1364

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High Courts25 Apr 2025Dismissed

Meera Devi Vs Sushma Pandey

Jharkhand High Court · (2025) 04 JH CK 1363

Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1

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High Courts25 Apr 2025Disposed Of

Commissioner Of Income Tax Vs M/s New Punjab Motor Transport

Jharkhand High Court · (2025) 04 JH CK 1362

Income Tax Act, 1961 - Section 40(a)(ia), 43(2), 143(1), 143(3), 194C, 200, 200(1), 201

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High Courts25 Apr 2025Disposed Of

Yashwant Nath Shahdeo @ Lal Yashwant Nath Shahdeo Vs State Of Jharkhand

Jharkhand High Court · (2025) 04 JH CK 1361

Constitution of India, 1950 - Article 226Bihar Land Reforms Act, 1950 - Section 4(h)

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High Courts25 Apr 2025,Dismissed,,No,No, 3033465,Sandeep Kumar Vs State Of Jharkhand through Secretary ,W.P. (C) No. 1056 Of 2025,25-04-2025,Jharkhand High Court,Single Bench,,,,,Gautam Kumar Choudhary

M.N. Ghosh & Sons Vs Principal Commissioner, Central Goods & Services Tax & Central Excise

Jharkhand High Court · (2025) 04 JH CK 1360

Constitution of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 29(2)(C), 107, 107(1)Limitation Act, 1963 - Section 5

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High Courts25 Apr 2025Disposed Of

Ravi Shankar Duwary Vs State Of Jharkhand

Jharkhand High Court · (2025) 04 JH CK 1359

Constitution of India, 1950 - Article 226

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High Courts25 Apr 2025Allowed

Deepak Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 04 JH CK 1358

Constitution of India, 1950 - Article 14, 15, 16, 16(4), 19, 21, 22, 25, 29

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High Courts25 Apr 2025Dismissed

Mansur Ansari @ Mansoor Ansari Vs State Of Jharkhand

Jharkhand High Court · (2025) 04 JH CK 1357

Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468, 471

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High Courts25 Apr 2025Allowed

Md. Afsar Ali @ Afshar Ali Vs Union Of India through the Directorate Of Enforcement

Jharkhand High Court · (2025) 04 JH CK 1356

Code of Criminal Procedure, 1973 - Section 438, 439Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483, 484Indian Penal Code, 1860 - Section 34, 379, 420, 465, 466, 467, 468, 469, 471, 476

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High Courts25 Apr 2025Allowed

Md. Munajir @ Munajir Vs State Of Jharkhand

Jharkhand High Court · (2025) 04 JH CK 1355

Code of Criminal Procedure, 1973 - Section 41A, 438(2)Indian Penal Code, 1860 - Section 34, 353, 379, 413, 414Indian Forest Act, 1927 - Section 26(1)(g), 41, 42, 52

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High Courts25 Apr 2025Dismissed