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Jharkhand High Court judgments

30,203 judgments · page 78 of 1,511

High Courts06 May 2025Dismissed

Pankaj Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 05 JH CK 1168

Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 498ADowry Prohibition Act, - Section 3, 4
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High Courts05 May 2025Dismissed

Sheshnath Sharma Vs Sunidhi Sharma

Jharkhand High Court · (2025) 05 JH CK 1131

Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 323, 406, 498ADowry Prohibition Act, 1961 - Section 3, 4
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High Courts05 May 2025Dismissed

Niraj Kumar Singh Vs Rashmi Rani Singh

Jharkhand High Court · (2025) 05 JH CK 1190

Code of Criminal Procedure, 1973 - Section 125Indian Penal Code, 1860 - Section 34, 120B, 307, 314, 326, 363, 379, 384, 498A, 504Arms Act, 1959 - Section 27
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High Courts05 May 2025Allowed

Raju Sanga Vs Rajendra Agrawal

Jharkhand High Court · (2025) 05 JH CK 1188

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 420, 406, 468, 471Mediation Act, 2023 - Section 22, 22(3)
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High Courts05 May 2025Dismissed

Anil Kumar Choudhary Vs Poonam Jaishwal

Jharkhand High Court · (2025) 05 JH CK 1183

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 14, Order 6 Rule 15, Order 9 Rule 13Code of Criminal Procedure, 1973 - Section 313
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