High Courts09 May 2025Dismissed
Shubham Mazumdar Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1145
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 408, 420, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 77 of 1,511
High Courts08 May 2025Disposed Of
Amit Kumar Sinha Vs Indu Bala Devi
Jharkhand High Court · (2025) 05 JH CK 1158
Family Court Act, 1984 - Section 19(1)Guardian and Wards Act, 1890 - Section 7, 9, 9(1), 12, 19(b), 25Hindu Minority and Guardianship Act, 1956 - Section 6, 6(a), 13
High Courts08 May 2025Allowed
Ankur Sharma Vs Gurvir Singh Sangha and Another
Jharkhand High Court · (2025) 05 JH CK 1157
High Courts08 May 2025Allowed
Sanjay Kumar Dwivedi Vs Union Of India Through The General Manager, Eastern Railway
Jharkhand High Court · (2025) 05 JH CK 1156
Railway Act, 1989 - Section 29(2), 123(c)(2), 124ARailway Accidents and Untoward Incidents (Compensation) Rule, 1990 - Rule 3
High Courts08 May 2025Dismissed
Nilamber Pitamber University, through its Registrar Vs Brij Kumar Mishra
Jharkhand High Court · (2025) 05 JH CK 1155
High Courts08 May 2025Dismissed
Lakhindra Mahto Vs Smt. Pachi Devi
Jharkhand High Court · (2025) 05 JH CK 1154
Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 2, Order 9 Rule 4, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts08 May 2025Dismissed
Gouri Bhuian @ Gouri Bhuiyan Vs Central Coalfields Ltd
Jharkhand High Court · (2025) 05 JH CK 1153
High Courts08 May 2025Dismissed
Additional Director General, Directorate General Defence Estates Vs State Of Jharkhand through its Principal Secretary
Jharkhand High Court · (2025) 05 JH CK 1152
Constitution of India, 1950 - Article 226, 300ACity of Mysore Improvement Act, 1903 - Section 16Defence of India Act, 1939 - Section 19
High Courts08 May 2025Allowed
ICICI Lombard General Insurance Company Limited Vs Ankur Sharma and Another
Jharkhand High Court · (2025) 05 JH CK 1151
High Courts08 May 2025Allowed
Dr. Ritesh Kumar Singh @ Ritesh Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1150
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 34, 498A
High Courts07 May 2025Allowed
Dr. Madhu Upadhyay Vs Dr. Kumar Saurabh Priyadarshi
Jharkhand High Court · (2025) 05 JH CK 1166
Code of Civil Procedure, 1908 - Order 5 Rule 20Hindu Marriage Act, 1955 - Section 13(1)(ia)Family Courts Act, 1984 - Section 18, 19(1)
High Courts07 May 2025Allowed
Branch Manager Cholamandalam MS General Insurance Company Limited Vs Fulkumari Devi and Others
Jharkhand High Court · (2025) 05 JH CK 1165
High Courts07 May 2025Allowed
Cholamandalam M.S. General Insurance Co. Ltd Vs Puja Devi W/o Late Bablu Yadav
Jharkhand High Court · (2025) 05 JH CK 1164
Motor Vehicles Act, 1988 - Section 166
High Courts07 May 2025Disposed Of
Afroz Ansari @ Md. Afroz Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1163
Code of Criminal Procedure, 1973 - Section 41A, 438, 440Indian Penal Code, 1860 - Section 34, 323, 341, 417, 498A, 504Dowry Prohibition Act - Section 3, 4
High Courts07 May 2025Disposed Of
Ashish Kumar Singh @ Ashish Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1162
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts07 May 2025Disposed Of
Ganesh Chandra Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1161
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 303(2), 317(2)Mines and Minerals (Development and Regulation) Act, 1957 - Section 4, 21
High Courts07 May 2025Allowed
Upendra Prasad Gupta Vs Satendra Kumar Gupta
Jharkhand High Court · (2025) 05 JH CK 1160
Code of Civil Procedure, 1908 - Section 151, Order 9 Rule 3, Order 9 Rule 4, Order 17 Rule 2Specific Relief Act, 1963 - Section 31
High Courts07 May 2025Allowed
Sunita Devi Vs Dr. Raghubansh Narayan Singh
Jharkhand High Court · (2025) 05 JH CK 1159
Code of Civil Procedure, 1908 - Order 9 Rule 4
High Courts06 May 2025Allowed
Soma Bading Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1178
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 302Evidence Act, 1872 - Section 27
High Courts06 May 2025Allowed
Sripat Marandi @ Sri Pati Marandi Vs State Of Jharkhand
Jharkhand High Court · (2025) 05 JH CK 1177
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 147, 148, 149, 302, 307, 323, 324, 325, 326, 341, 379