Constitution of India, 1950 - Article 226Essential Commodities Act of 1955 - Section 3, 7Bihar Trade Articles (License Unification) Order, 1984 - Rule 13

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High Courts09 Jun 2025Allowed

Purushottam Kumar Vs Coal India Limited

Jharkhand High Court · (2025) 06 JH CK 0888

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High Courts09 Jun 2025Dismissed

Dhruv Kumar Mital Vs State Of Jharkhand

Jharkhand High Court · (2025) 06 JH CK 0887

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High Courts09 Jun 2025ii Syndicate Bank v. B.S.N. Prasad"

Jai Prakash Ekka Vs Bank Of India through General Manager

Jharkhand High Court · (2025) 06 JH CK 0886

Constitution of India, 1950 - Article 226

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High Courts09 Jun 2025Dismissed

Mahadev Nand Giri Vs State Of Jharkhand through Ministry of Home Affairs

Jharkhand High Court · (2025) 06 JH CK 0885

Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 302Explosive Substances Act, 1908 - Section 3, 4, 5

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High Courts09 Jun 2025Dismissed

Shakuntala Devi Vs Mahabir Prajapati son of late Sukhdeo Ram

Jharkhand High Court · (2025) 06 JH CK 0884

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, 152, Order 6 Rule 17

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High Courts09 Jun 2025Disposed Of

Dr. Shishir Kumar Yadaw Vs State Of Jharkhand through the Secretary/Principal Secretary

Jharkhand High Court · (2025) 06 JH CK 0883

Constitution of India, 1950 - Article 12

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High Courts09 Jun 2025Disposed Of

Saralabala Gorai Vs Chhabi Gorai, wife of Ajit Gorai

Jharkhand High Court · (2025) 06 JH CK 0882

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High Courts09 Jun 2025Dismissed

Saurabh Narayan Singh Vs Gudia Devi

Jharkhand High Court · (2025) 06 JH CK 0881

Constitution of India, 1950 - Article 227National Highways Act, 1956 - Section 3(h)(iv)Land Acquisition Act, 1894 - Section 18, 30

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High Courts09 May 2025Disposed Of

Branch Manager, Cholamandalam, MS General Insurance Company Ltd Vs Dashma Samad and Others

Jharkhand High Court · (2025) 05 JH CK 1149

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High Courts09 May 2025Dismissed

Jharkhand Building and Other Construction Workers Welfare Board Vs M/s Anvil Cables Private Limited

Jharkhand High Court · (2025) 05 JH CK 1148

Constitution of India, 1950 - Article 32, 38, 39, 226, 265Building and Other Construction Workers Act, 1996 - Section 2(1)(g), 2(1)(i), 2(1)(i)(iii), 3, 18Contract Act. 1872 - Section 27, 72

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High Courts09 May 2025Dismissed

Rajesh Kaime Vs Coal India Limited

Jharkhand High Court · (2025) 05 JH CK 1147

Constitution of India, 1950 - Article 226, 227Prevention of Corruption Act 1988 - Section 7, 13(1)(d), 13(2)

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High Courts09 May 2025Allowed

M/s. Sri Ram Stone Works Vs State Of Jharkhand

Jharkhand High Court · (2025) 05 JH CK 1146

Jharkhand Goods and Services Tax Act, 2017 - Section 15, 61, 65, 66, 67, 68, 69, 71, 73, 74

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