COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 700 of 1,479

High Courts15 Mar 2014

Dr. Kuldip Narain Jaiswal and Another Vs Sri Sheo Narain Jaiswal and Others

Jharkhand High Court · (2014) 2 AJR 422 : (2014) 2 JLJR 262

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2-A, Order 39 Rule 3

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High Courts14 Mar 2014Disposed Off

Central Coal Fields Ltd. Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 JLJR 327

Jharkhand Value Added Tax Act, 2005 — Section 46

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High Courts14 Mar 2014Disposed Off

Kohinoor Steel Private Limited Vs Gopal Singh

Jharkhand High Court · (2014) 03 JH CK 0027

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High Courts14 Mar 2014Dismissed

Sudhir Chandra Hansda Vs State of Jharkhand

Jharkhand High Court · (2014) 2 AJR 817 : (2014) 2 JLJR 551

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High Courts13 Mar 2014Disposed Off

Nawal Kishore Singh and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 2 JLJR 176

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High Courts13 Mar 2014Disposed Off

Sudhir Mahato Vs The State of Jharkhand

Jharkhand High Court · (2014) 2 JLJR 462

National Highways Act, 1956 — Section 5

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High Courts13 Mar 2014Allowed

Birendra Kumar Singh Vs Bihar State Road Transport Corporation

Jharkhand High Court · (2014) 2 AJR 794 : (2014) 2 JLJR 456

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High Courts13 Mar 2014

The State of Jharkhand Vs Radhika Devi

Jharkhand High Court · (2014) 4 AJR 271 : (2014) 3 JLJR 180

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High Courts13 Mar 2014Allowed

Pradeep Kumar Rai Vs The State of Jharkhand

Jharkhand High Court · (2014) 4 AJR 435 : (2014) 3 JLJR 72

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High Courts13 Mar 2014Dismissed

Raja Hansda and Nandan Hansda Vs The State of Jharkhand

Jharkhand High Court · (2014) 4 AJR 330 : (2014) 3 JLJR 246

Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts13 Mar 2014Dismissed

Arun Kumar Mishra Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 03 JH CK 0020

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High Courts13 Mar 2014

Vishal Kumar Vs Union of India and Others

Jharkhand High Court · (2014) 03 JH CK 0015

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High Courts13 Mar 2014

Govind Yadav Vs C.C.L.

Jharkhand High Court · (2014) 3 JLJR 512

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High Courts12 Mar 2014Disposed Off

Mainak Dutta Vs The Coal India Limited

Jharkhand High Court · (2014) 03 JH CK 0110

Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)

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High Courts12 Mar 2014Dismissed

Prabir Pradhan Vs State of Jharkhand

Jharkhand High Court · (2014) 03 JH CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34

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High Courts12 Mar 2014

Sajal and Others Vs The State of Jharkhand and Another

Jharkhand High Court · (2014) 03 JH CK 0077

Penal Code, 1860 (IPC) - Section 498A

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High Courts12 Mar 2014Dismissed

Kalpana Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 JLJR 500

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High Courts12 Mar 2014Allowed

Sri Shreekant Singh Vs Sri Ramchandra Sahu, Smt. Rajmanti Devi, Smt. Archan Devi and Smt. Manjoo Devi

Jharkhand High Court · (2014) 03 JH CK 0075

Arbitration Act, 1940 - Section 33Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25 23

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High Courts12 Mar 2014Allowed

Veena Anjana Lakara Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 2 JLJR 308

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High Courts12 Mar 2014

Bihar State Industrial Development Corporation Ltd. Vs The State of Jharkhand

Jharkhand High Court · (2014) 03 JH CK 0023

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