High Courts27 Mar 2014
Mini Construction Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 13
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 698 of 1,479
High Courts27 Mar 2014Allowed
Prem Lal Sahu Vs The State of Bihar
Jharkhand High Court · (2014) 4 AJR 171 : (2014) 2 JLJR 649
Constitution of India, 1950 — Article 14, 21, 300A
High Courts27 Mar 2014
Gopal Lall Choudhary and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 223
High Courts27 Mar 2014
Naresh Sharma Vs Union of India
Jharkhand High Court · (2014) 3 JLJR 614
Penal Code, 1860 (IPC) — Section 323, 341, 385, 506
High Courts27 Mar 2014Dismissed
Kaushlendra Kumar Vs The State of Bihar
Jharkhand High Court · (2014) 3 JLJR 378
High Courts27 Mar 2014
Kusheshwar Prasad Singh Vs Chancellor
Jharkhand High Court · (2014) 4 AJR 70 : (2014) 4 JLJR 453
High Courts26 Mar 2014
Thakur Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Evidence Act, 1872 — Section 114(g), 134Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts26 Mar 2014
Natwar Singh Vs Union of India
Jharkhand High Court · (2014) 3 ACC 683 : (2015) ACJ 1436 : (2015) 2 AnWR 348
Railways Act, 1989 — Section 123
High Courts26 Mar 2014Allowed
Pappu Singh Vs UMI Special Steel Ltd.
Jharkhand High Court · (2014) 3 JLJR 335
High Courts26 Mar 2014
Saryu Prasad Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 97 : (2014) 4 JLJR 458
High Courts26 Mar 2014
Devendra Kumar Singh Vs Oriental Insurance Company
Jharkhand High Court · (2014) 3 ACC 564
High Courts26 Mar 2014Dismissed
Ghanshyam Thakur Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0028
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19
High Courts25 Mar 2014Dismissed
U.V.Murli Mohan Vs Union of India and ors
Jharkhand High Court · (2014) 03 JH CK 0121
High Courts25 Mar 2014
Krishna Prasad Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 14 : (2014) 2 JLJR 668
Bihar and Orissa Excise Act, 1915 — Section 2(9), 38, 42, 57, 57(c)Bihar and Orissa Public Demands Recovery Act, 1914 — Section 17, 17(a)Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts25 Mar 2014
Niroti Devi Vs Balaji Roadways
Jharkhand High Court · (2014) 3 ACC 577
Employees Compensation Act, 1923 — Section 10A, 10B, 4A
High Courts25 Mar 2014
New India Assurance Co. Ltd. Vs Saida Khatoon
Jharkhand High Court · (2014) 3 ACC 581 : (2015) ACJ 1347
High Courts25 Mar 2014
M/s. Bharat Heavy Electrical Ltd. Vs The State of Jharkhand and others
Jharkhand High Court · (2014) 3 JLJR 416 : (2014) 71 VST 503
Central Sales Tax Act, 1956 - Section 7Jharkhand Value Added Tax Act, 2005 - Section 25 46
High Courts25 Mar 2014Allowed
Satrughan Baske Vs Silsia Kerketta and Anand Kerketta
Jharkhand High Court · (2014) 3 DMC 567
Criminal Procedure Code, 1973 (CrPC) — Section 125