High Courts24 Mar 2014Dismissed
Lal Ali Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 347 : (2014) 2 JLJR 550
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 699 of 1,479
High Courts24 Mar 2014Dismissed
Uttam Kumar Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0106
High Courts24 Mar 2014Dismissed
Bidhata Singh @ Gullu Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts24 Mar 2014Allowed
Arjun Kumar Singh Vs Union of India
Jharkhand High Court · (2014) 2 JLJR 645
Armed Forces Tribunals Act, 2007 — Section 14, 34, 34(1)Constitution Of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 123, 124
High Courts24 Mar 2014Dismissed
Binod Bhuinya Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2014) 2 AJR 660 : (2014) 3 JLJR 285
Industrial Disputes Act, 1947 — Section 18
High Courts22 Mar 2014Disposed Off
Kameshwar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 83 : (2014) 2 JLJR 556
High Courts22 Mar 2014Allowed
Ajit Singh Namdhari Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 511
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts22 Mar 2014Dismissed
Narendra Mohan Singh and Ankita Singh Vs Directorate of Enforcement and Another
Jharkhand High Court · (2014) 2 AJR 670 : (2014) 3 JLJR 260
Foreign Exchange Regulation Act, 1973 — Section 64(2), 8, 8(2), 9(1)(f)(i)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 423, 424Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(e), 13(2)
High Courts21 Mar 2014Allowed
Bipin Bihari Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 304
High Courts21 Mar 2014Allowed
Saddam Ansari Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0078
High Courts21 Mar 2014Allowed
Umesh Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 03 JH CK 0068
Constitution of India, 1950 - Article 311(2)
High Courts21 Mar 2014
Surjeet Mukherjee and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 03 JH CK 0065
High Courts21 Mar 2014Allowed
Sugriv Yadav, Birju Yadav, Ram Kishun Yadav and Ram Chandra Yadav Vs The State of Bihar (Now Jharkhand) and Chaturi Sao
Jharkhand High Court · (2014) 03 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 387Probation of Offenders Act, 1958 - Section 4
High Courts20 Mar 2014
Durbin Hembrum Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0107
High Courts20 Mar 2014Allowed
Smt. Moti Devi Vs State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0083
Land Acquisition Act, 1894 - Section 12 18 25 25(2) 9
High Courts20 Mar 2014Allowed
Baleshwar Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 627 : (2014) 143 FLR 883 : (2014) 2 JLJR 544
Constitution of India, 1950 - Article 21
High Courts20 Mar 2014Dismissed
Gaur Sing Munda Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 03 JH CK 0081
Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 34 498A
High Courts20 Mar 2014Dismissed
Sukhdeo Singh and Munshi Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 03 JH CK 0080
Forest Act, 1927 - Section 29 30 30(a & c) 30(a) 30(b)
High Courts20 Mar 2014Dismissed
Biswanath Sarkar Vs M/s. Uranium Corporation of India Ltd. and Others
Jharkhand High Court · (2014) 2 AJR 812